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ITAT SC Bench
2,935 judgments
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH AND BHOPAL vs SODRA DEVI
CIVIL APPEAL No. 322/195517/5/1957
3 Judges
F. N. ROY vs COLLECTOR OF CUSTOMS, CALCUTTA.
WRIT PETITION (CIVIL) No. 438/195516/5/1957
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs THE PROVIDENT INVESTMENT CO., LTD.
CIVIL APPEAL No. 179/195415/5/1957
3 Judges
THE MEMBER FOR THE BOARD OF AGRICULTURAL INCOME-TAX, ASSAM vs SMT. SINDHURANI CHAUDHURANI
CIVIL APPEAL No. 162/195524/4/1957
4 Judges
THE COMMISSIONER OF EXCESS PROFITS TAX, WEST BENGAL vs THE RUBY GENERAL INSURANCE CO., LTD.
CIVIL APPEAL No. 12/195524/4/1957
3 Judges
MEENAKSHI MILLS, MADURAI vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 124/195426/9/1956
3 Judges
MESSRS MEHTA PARIKH & CO. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY.
CIVIL APPEAL No. 81/195410/5/1956
3 Judges
RAVULA SUBBA RAO AND ANOTHER vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 56/19549/5/1956
3 Judges
MADAN GOPAL BAGLA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 6/19548/5/1956
3 Judges
THE COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX, MADRAS vs THE SOUTH INDIA PICTURES LTD., KARAIKUDI.
CIVIL APPEAL No. 32/195414/3/1956
3 Judges
MESSRS MELA RAM & SONS vs THE COMMISSIONER OF INCOME-TAX, PUNJAB
CIVIL APPEAL No. 17/195421/2/1956
3 Judges
DULICHAND LAKSHMINARAYAN vs THE COMMISSIONER OF INCOME-TAX, NAGPUR.
CIVIL APPEAL No. 195/195517/2/1956
3 Judges
FIRM OF BHAGAT RAM MOHANLAL vs THE COMMISSIONER OF EXCESS PROFITS TAX, MADHYA PRADESH, NAGPUR AND ANOTHER.
CIVIL APPEAL No. 139/195315/2/1956
3 Judges
MESSRS PRATAPMAL LUXMICHAND vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH.
CIVIL APPEAL No. 199/19558/2/1956
3 Judges
M.CT.MUTHIAH & 2 OTHERS vs THE COMMISSIONER OF INCOME-TAX, MADRAS &, ANOTHER
WRIT PETITION (CIVIL) No. 646/195420/12/1955
5 Judges
MESSRS CHATTURAM HORILRAM LTD. vs COMMISSIONER OF INCOME TAX, BIHAR AND ORISSA.
CIVIL APPEAL No. 38/195418/4/1955
3 Judges
ASSAM BENGAL CEMENT CO. LTD. vs THE COMMISSIONER OF INCOME-TAX,WEST BENGAL
CIVIL APPEAL No. 162/195211/11/1954
4 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs MYSORE CHROMITE LIMITED.
CIVIL APPEAL No. 117/19531/11/1954
5 Judges
GENERAL FAMILY PENSION FUND vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 144/19531/11/1954
5 Judges
DHAKESWARI COTTON MILLS LTD. vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 217/195329/10/1954
5 Judges