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2,935 judgments

CHETAN SABHARWAL vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 28(1) NEW DELHI

C.A. No.-013953-013953 - 202628/10/2026

HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K. VINOD CHANDRAN

THE PRINCIPAL COMMISSIONER OF INCOME TAX vs ORISSA MINING CORPORATION

C.A. No.-013959-013959 - 202628/10/2026

HON'BLE MR. JUSTICE SANJAY KUMAR HON'BLE MR. JUSTICE SANJEEV SACHDEVA

LAKSHMI SUGAR MILLS CO. LTD. vs COMMISSIONER OF INCOME TAX DELHI II

C.A. No.-008932-008932 - 201327/10/2026

HON'BLE MR. JUSTICE S.V.N. BHATTI HON'BLE MR. JUSTICE N.V. ANJARIA

THE ASSESSING OFFICER, TEXTILES COMMITTEE vs M/S. PREMIUM SUITING PVT. LTD

C.A. No.-000785-000785 - 201626/10/2026

HON'BLE MR. JUSTICE S.V.N. BHATTI HON'BLE MR. JUSTICE N.V. ANJARIA

THE ASSISTANT COMMISSIONER OF CENTRAL TAX CGST DIVISION vs SREENIVASA RAO RAVINUTHALA

C.A. No.-007882 - 202314/10/2026

HON'BLE MR. JUSTICE S.V.N. BHATTI HON'BLE MR. JUSTICE N.V. ANJARIA

M/S. MEPCO INDUSTRIES LTD. vs COMMISSIONER OF INCOME TAX COMPANY CIRCLE

C.A. No.-008694-008694 - 20127/10/2026

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR

ORIENT CRAFTS LTD. vs C.I.T., NEW DELHI

C.A. No.-000143-000144 - 201318/9/2026

HON'BLE MR. JUSTICE S.V.N. BHATTI HON'BLE MR. JUSTICE N.V. ANJARIA

ASST. COMMISSIOER OF INCOME TAX . vs OMAXE LTD

C.A. No.-009190-009190 - 201316/9/2026

HON'BLE MR. JUSTICE S.V.N. BHATTI HON'BLE MR. JUSTICE N.V. ANJARIA

M/S SAUDI ARABIAN AIRLINES vs UNION OF INDIA

C.A. No.-001052-001052 - 20131/9/2026

HON'BLE MR. JUSTICE UJJAL BHUYAN

UNION OF INDIA . vs THE BOARD OF TRUSTEES OF THE PORT OF BOMBAY

C.A. No.-004477-004477 - 201025/8/2026

HON'BLE MRS. JUSTICE B.V. NAGARATHNA

M/S T vs MOTOR COMPANY LIMITED

C.A. No.-007947-007947 - 201319/8/2026

HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K. VINOD CHANDRAN

AUDI AUTOMOBILES vs COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX INDORE

C.A. No.-010504-010506 - 201713/8/2026

HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K. VINOD CHANDRAN

M/S. CARESTREAM HEALTH INDIA PVT. LTD. vs COMMISSIONER OF CUSTOMS

C.A. No.-003440 - 202512/8/2026

HON'BLE MR. JUSTICE SANJAY KUMAR HON'BLE MR. JUSTICE SANJEEV SACHDEVA

COMMR.OF SERVICE TAX,CHENNAI vs M/S DIEBOLD SYSTEMS(P) LTD

C.A. No.-004708-004711 - 20086/8/2026

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR

COMMISSIONER OF CENTRAL EXCISE HYDERABAD IV COMMISSIONER vs M/S XEROX INDIA LTD. AND ORS

C.A. No.-005939-005941 - 20105/8/2026

HON'BLE MR. JUSTICE S.V.N. BHATTI HON'BLE MR. JUSTICE N.V. ANJARIA

THE DIRECTOR OF INCOME TAX, INTERNATIONAL TAXATION vs M/S STAR CRUISES (INDIA) P. LTD

C.A. No.-003334-003336 - 201230/7/2026

HON'BLE MR. JUSTICE S.V.N. BHATTI HON'BLE MR. JUSTICE N.V. ANJARIA

COMMISSIONER OF SERVICE TAX MUMBAI vs M/S BHARAT PETROLEUM CORPORATION LTD. ETC

C.A. No.-002471-002473 - 201520/7/2026

HON'BLE MR. JUSTICE S.V.N. BHATTI HON'BLE MR. JUSTICE N.V. ANJARIA

DIRECTORATE GENERAL OF GOODS AND SERVICES TAX INTELLIGENCE (HQS) vs GAMESKRAFT TECHNOLOGIES PRIVATE LIMITED

C.A. No.-008241-008244 - 202627/5/2026

HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE R. MAHADEVAN

M/S ALUPRO BUILDING SYSTEMS PVT. LTD. vs COMMISSIONER OF CENTRAL EXCISE BANGALORE II

C.A. No.-008030-008030 - 201027/5/2026

HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE R. MAHADEVAN

COMMR.OF CUSTOMS KANDLA vs M/S RELIANCE INDUSTRIES LTD

C.A. No.-000569-000569 - 201225/5/2026

HON'BLE MR. JUSTICE ARAVIND KUMAR HON'BLE MR. JUSTICE PRASANNA B. VARALE