ITAT SC Bench

2,935 judgments

SANAND PROPERTIES P.LTD. vs JT.COMMR.OF I.T . RANGE 6 AND ORS

C.A. No.-009107-009107 - 201212/5/2026

HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE UJJAL BHUYAN

L.K. TRUST vs COMMISSIONER OF INCOME TAX

C.A. No.-000527-000527 - 20127/5/2026

HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE UJJAL BHUYAN

ASPINWALL AND CO. LTD. vs THE INSPECTING ASSISTANT COMMR

C.A. No.-007796-007796 - 201213/4/2026

HON'BLE MR. JUSTICE RAJESH BINDAL

M/S RASHTRIYA CHEM. AND FER. LTD. vs COMM. OF CENTRAL EX. AND SERV. TAX(LTU)

C.A. No.-002219-002220 - 201324/3/2026

HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE UJJAL BHUYAN

M/S. HAMDARD (WAKF) LABORATORIES vs COMMISSIONER OF COMMERCIAL TAX

C.A. No.-002557-002578 - 202625/2/2026

HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH HON'BLE MR. JUSTICE R. MAHADEVAN

S. RAJENDRAN vs THE DEPUTY COMMISSIONER OF INCOME TAX (BENAMI PROHIBITION)

C.A. No.-007140 - 202224/2/2026

HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

REGINAMARY CHELLAMANI vs STATE REP BY SUPERINTENDENT OF CUSTOMS

Crl.A. No.-000701-000701 - 20265/2/2026

HON'BLE MR. JUSTICE SANJAY KUMAR

HT MEDIA LIMITED vs PRINCIPAL COMMISSIONER DELHI SOUTH GOODS AND SERVICE TAX

C.A. No.-023525-023526 - 201716/1/2026

HON'BLE MR. JUSTICE J.B. PARDIWALA

THE AUTHORITY FOR ADVANCE RULINGS (INCOME TAX) vs TIGER GLOBAL INTERNATIONAL II HOLDINGS

C.A. No.-000262-000262 - 202615/1/2026

HON'BLE MR. JUSTICE R. MAHADEVAN

M/S JINDAL EQUIPMENT LEASING CONSULTANCY SERVICES LTD. vs COMMISSIONER OF INCOME TAX

C.A. No.-000152-000152 - 20269/1/2026

HON'BLE MR. JUSTICE R. MAHADEVAN

COMMISSIONER OF CUSTOMS (IMPORT) vs M/S WELKIN FOODS

C.A. No.-005531 - 20256/1/2026

HON'BLE MR. JUSTICE J.B. PARDIWALA

ADANI POWER LTD. vs UNION OF INDIA

C.A. No.-000022-000022 - 20265/1/2026

HON'BLE MR. JUSTICE ARAVIND KUMAR

SHARP BUSINESS SYSTEM THR. FINANCE DIRECTOR MR. YOSHIHISA MIZUNO vs COMMISSIONER OF INCOME TAX-III N.D

C.A. No.-004072-004072 - 201419/12/2025

HON'BLE MR. JUSTICE MANOJ MISRA

DIRECTOR OF INCOME TAX (IT)-I, MUMBAI vs M/S. AMERICAN EXPRESS BANK LTD

C.A. No.-008291-008291 - 201515/12/2025

HON'BLE MR. JUSTICE J.B. PARDIWALA

NATIONAL COOPERATIVE DEVELOPMENT CORPORATION vs ASSISTANT COMMISSIONER OF INCOME TAX

C.A. No.-004612-004612 - 201410/12/2025

HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

COMMR.OF CUS.CEN.EXC.SER.TAX RAJKOT vs NARSIBHAI KARAMSIBHAI

C.A. No.-003405-003407 - 20122/12/2025

HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ATUL S. CHANDURKAR

LIPI BOILERS LTD. THROUGH ITS CHIEF EXECUTIVE vs THE COMMISSIONER OF CENTRAL EXCISE, AURANGABAD

C.A. No.-000856-000857 - 201110/11/2025

HON'BLE MR. JUSTICE J.B. PARDIWALA

COMMISSIONER OF SERVICE TAX vs M/S ELEGANT DEVELOPERS

C.A. No.-011744-011745 - 202510/11/2025

HON'BLE MR. JUSTICE SANDEEP MEHTA

PRIDE FORAMER S.A. vs COMMISSIONER OF INCOME TAX

C.A. No.-004395-004397 - 201017/10/2025

HON'BLE THE CHIEF JUSTICE

M/S. ARISTO PRINTERS PVT. LTD. vs COMMISSIONER OF TRADE TAX U.P

C.A. No.-000703-000703 - 20127/10/2025

HON'BLE MR. JUSTICE J.B. PARDIWALA HON'BLE MR. JUSTICE K.V. VISWANATHAN