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ITAT SC Bench
2,935 judgments
AIRPORTS AUTHORITY OF INDIA vs COMMISSIONER OF SERVICE TAX
C.A. No.-017405 - 201723/9/2025
HON'BLE MR. JUSTICE PANKAJ MITHAL
M/S. QUIPPO ENERGY LTD. vs COMMISSIONER OF CENTRAL EXCISE AHMEDABAD - II
C.A. No.-009418-009420 - 201619/9/2025
HON'BLE MR. JUSTICE J.B. PARDIWALA
VIJAY KRISHNASWAMI @ KRISHNASWAMI VIJAYAKUMAR vs THE DEPUTY DIRECTOR OF INCOME TAX (INVESTIGATION)
Crl.A. No.-003777-003779 - 202528/8/2025
HON'BLE MR. JUSTICE J.K. MAHESHWARI
M/S ARMOUR SECURITY (INDIA) LTD. vs COMMISSIONER, CGST, DELHI EAST COMMISSIONERATE & ANR.
SPECIAL LEAVE PETITION (CIVIL) No. 6092/202514/8/2025
J.B. PARDIWALA, R MAHADEVAN
KESARI NANDAN MOBILE vs OFFICE OF ASSISTANT COMMISSIONER OF STATE TAX (2) ENFORCEMENT, DIVISION - 5
C.A. No.-009543-009543 - 202514/8/2025
HON'BLE MR. JUSTICE DIPANKAR DATTA HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
ASSISTANT COMMISSIONER OF INCOME TAX vs SHELF DRILLING RON TAPPMEYER LIMITED
C.A. No.-010586-010589 - 20258/8/2025
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
M/S ASP TRADERS vs STATE OF UTTAR PRADESH & ORS.
CIVIL APPEAL No. 9764/202524/7/2025
J.B. PARDIWALA, R MAHADEVAN
HYATT INTERNATIONAL SOUTHWEST AISA LTD. vs ADDITIONAL DIRECTOR OF INCOME TAX
C.A. No.-009766-009766 - 202524/7/2025
HON'BLE MR. JUSTICE R. MAHADEVAN
JAYKISHOR CHATURVEDI & ETC. vs SECURITIES AND EXCHANGE BOARD OF INDIA
CIVIL APPEAL No. 1551/202315/7/2025
2 Judges
M/S. STEMCYTE INDIA THERAPEUTICS PVT LTD vs C.C.E. AND ST, AHMEDABAD - III
C.A. No.-003816-003817 - 202514/7/2025
HON'BLE MR. JUSTICE R. MAHADEVAN
M/S STEMCYTE INDIA THERAPEUTICS PVT. LTD. vs COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, AHMEDABAD -III
CIVIL APPEAL No. 3816/202514/7/2025
2 Judges
THE STATE OF KERALA vs ASIANET SATELLITE COMMUNICATIONS LTD
C.A. No.-009301-009301 - 201322/5/2025
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
SHITAL FIBERS LIMITED vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 14318/201520/5/2025
3 Judges
SHITAL FIBERS LTD. vs COMMISSIONER OF INCOME TAX
C.A. No.-014318-014318 - 201520/5/2025
HON'BLE MR. JUSTICE ABHAY S. OKA
M/S PATANJALI FOODS LIMITED (FORMERLY KNOWN AS RUCHI SOYA INDUSTRIES LTD.) THROUGH ITS MANAGING DIRECTOR vs UNION OF INDIA
C.A. No.-003833-003835 - 202519/5/2025
HON'BLE MR. JUSTICE ABHAY S. OKA
NOBLE RESOURCES AND TRADING INDIA PRIVATE LIMITED (EARLIER KNOWN AS ANDAGRO SERVICES PVT. LTD.) vs UNION OF INDIA
C.A. No.-002572-002572 - 202514/5/2025
HON'BLE MR. JUSTICE UJJAL BHUYAN
COMMISSIONER OF SERVICE TAX III MUMBAI vs M/S VODAFONE INDIA LTD
C.A. No.-010815-010819 - 20146/5/2025
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
M/S COAL INDIA LTD. vs COMMR.OF CUSTOMS(PORT) KOLKATA
C.A. No.-008028-008028 - 20101/5/2025
HON'BLE MR. JUSTICE ABHAY S. OKA
M/S OSWAL PETROCHEMICALS LTD. vs COMMISSIONER OF CENTRAL EXCISE MUMBAI II
C.A. No.-000129-000130 - 201128/4/2025
HON'BLE MR. JUSTICE UJJAL BHUYAN
DIRECTORATE OF REVENUE INTELLIGENCE vs RAJ KUMAR ARORA & ORS.
CRIMINAL APPEAL No. 1319/201317/4/2025
2 Judges
