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ITAT SC Bench

2,935 judgments

GASTRADE INTERNATIONAL vs COMMISSIONER OF CUSTOMS, KANDLA

C.A. No.-004475-004475 - 202528/3/2025

HON'BLE THE CHIEF JUSTICE

VAIBHAV GOEL & ANR. vs DEPUTY COMMISSIONER OF INCOME TAX & ANR.

CIVIL APPEAL No. 49/202220/3/2025

2 Judges

VAIBHAV GOEL vs DEPUTY COMMISSIONER OF INCOME TAX

C.A. No.-000049 - 202220/3/2025

HON'BLE MR. JUSTICE ABHAY S. OKA

K. KRISHNAMURTHY vs THE DEPUTY COMMISSIONER OF INCOME TAX

C.A. No.-002411-002411 - 202513/2/2025

HON'BLE MR. JUSTICE DIPANKAR DATTA

UNION OF INDIA vs FUTURE GAMING SOLUTIONS P.LTD. AND ANR.ETC

C.A. No.-004289-004290 - 201311/2/2025

HON'BLE MRS. JUSTICE B.V. NAGARATHNA

VINUBHAI MOHANLAL DOBARIA vs CHIEF COMMISSIONER OF INCOME TAX

C.A. No.-001977-001977 - 20257/2/2025

HON'BLE MR. JUSTICE J.B. PARDIWALA

BHARAT PETROLEUM CORPORATION LTD. vs COMMISSIONER OF CENTRAL EXCISE NASHIK COMMISSIONERATE

C.A. No.-005642-005642 - 200920/1/2025

HON'BLE MR. JUSTICE ABHAY S. OKA

PRINCIPAL COMMISSIONER INCOME TAX 4 BENGALURU 2 vs M/S JUPITER CAPITAL PRIVATE LIMITED

SLP(C) No.-000063-000063 - 20252/1/2025

HON'BLE MR. JUSTICE J.B. PARDIWALA

COMMISSIONER OF CENTRAL EXCISE vs M/S. MADHAN AGRO INDUSTRIES (I) PVT. LTD

C.A. No.-001766-001766 - 200918/12/2024

HON'BLE THE CHIEF JUSTICE

NALIN CHOKSEY vs COMMISSIONER OF CUSTIOMS

C.A. No.-013393-013393 - 202427/11/2024

HON'BLE MRS. JUSTICE B.V. NAGARATHNA

M/S BHARTI AIRTEL LTD. vs THE COMMISSIONER OF CENTRAL EXCISE, PUNE III

C.A. No.-010409-010410 - 201420/11/2024

HON'BLE MRS. JUSTICE B.V. NAGARATHNA

COMMISSIONER OF CUSTOMS vs M/S CANON INDIA PRIVATE LIMITED

R.P.(C) No.-000400 - 20217/11/2024

HON'BLE MR. JUSTICE J.B. PARDIWALA

BANK OF RAJASTHAN LTD. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 3291/200916/10/2024

2 Judges

THE BANK OF RAJASTHAN LTD. vs COMMISSIONER OF INCOME TAX

C.A. No.-003291-003294 - 200916/10/2024

HON'BLE MR. JUSTICE ABHAY S. OKA

M/S SHRIRAM INVESTMENTS vs THE COMMISSIONER OF INCOME TAX III CHENNAI

C.A. No.-006274-006274 - 20134/10/2024

HON'BLE MR. JUSTICE ABHAY S. OKA

CHIEF COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX & ORS. vs M/S SAFARI RETREATS PRIVATE LTD. & ORS.

CIVIL APPEAL No. 2948/20233/10/2024

ABHAY S. OKA, SANJAY KAROL

UNION OF INDIA & ORS. vs RAJEEV BANSAL

CIVIL APPEAL No. 8629/20243/10/2024

3 Judges

K. ARUMUGAM ETC. ETC. vs UNION OF INDIA AND ORS. ETC

C.A. No.-002842-002848 - 20128/8/2024

HON'BLE MRS. JUSTICE B.V. NAGARATHNA

M/S NAVAYUGA ENGINEERING CO.LTD. vs UNION OF INDIA

C.A. No.-001024-001024 - 201423/7/2024

HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

THE EXCISE COMMISSIONER, KARNATAKA vs MYSORE SALES INTERNATIONAL LTD AND ORS. ETC

C.A. No.-002168-002168 - 20078/7/2024

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE UJJAL BHUYAN