ITAT SC Bench

2,935 judgments

SHAJI POULOSE vs INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA & OTHERS

TRANSFERRED CASE (CIVIL) No. 29/202117/5/2024

2 Judges

COMMISSIONER OF TRADE AND TAXES vs FEMC PRATIBHA JOINT VENTURE

C.A. No.-003940-003940 - 20241/5/2024

HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE ARAVIND KUMAR

COMMISSIONER OF CENTRAL EXCISE BELAPUR vs JINDAL DRUGS LTD

C.A. No.-001121-001121 - 201630/4/2024

HON'BLE MR. JUSTICE ABHAY S. OKA

M/S MADURA COATS PRIVATE LIMITED vs COMMISSIONER OF CENTRAL EXCISE

C.A. No.-005347-005348 - 202425/4/2024

HON'BLE MR. JUSTICE ARAVIND KUMAR

M/S BISCO LIMITED THROUGH ITS MANAGING DIRECTOR vs COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE

C.A. No.-004663-004663 - 200920/3/2024

HON'BLE MR. JUSTICE UJJAL BHUYAN

M/S GLOBAL TECHNOLOGIES AND RESEARCH vs PRINCIPAL COMMISSIONER OF CUSTOMS NEW DELHI (IMPORT)

C.A. No.-009385 - 202215/3/2024

HON'BLE MR. JUSTICE ABHAY S. OKA

BHARTI CELLULAR LTD.NOW BHARTI AIRTEL LD vs ASSISTANT C.I.T CIRCLE 57

C.A. No.-007257-007257 - 201128/2/2024

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE S.V.N. BHATTI

ASSOCIATION FOR DEMOCRATIC REFORMS & ANR. vs UNION OF INDIA & ORS.

WRIT PETITION (CIVIL) No. 880/201715/2/2024

5 Judges

UNION OF INDIA vs M/S. B.T. PATIL AND SONS BELGAUM (CONSTRUCTION) PVT. LTD

C.A. No.-007238-007238 - 20095/2/2024

HON'BLE MR. JUSTICE UJJAL BHUYAN

M/S. MANGALAM PUBLICATIONS, KOTTAYAM vs COMMISSIONER OF INCOME TAX, KOTTAYAM

C.A. No.-008580-008582 - 201123/1/2024

HON'BLE MR. JUSTICE UJJAL BHUYAN

COMMISSIONER OF INCOME TAX vs M/S JINDAL STEEL THROUGH ITS MANAGING DIRECTOR

C.A. No.-013771-013771 - 20156/12/2023

HON'BLE MRS. JUSTICE B.V. NAGARATHNA

SHAH ORIGINALS vs COMMISSIONER OF INCOME TAX 24 MUMBAI

C.A. No.-002664-002664 - 201121/11/2023

HON'BLE MR. JUSTICE S.V.N. BHATTI

VARDAN ASSOCIATES PVT. LTD. vs ASSISTANT COMMISSIONER OF STATE TAX CENTRAL SECTION & ORS

CIVIL APPEAL No. 8302/202331/10/2023

AHSANUDDIN AMANULLAH, HIMA KOHLI

SANJAY KUMAR AGARWAL vs STATE TAX OFFICER (1)

R.P.(C) No.-001620 - 202331/10/2023

HON'BLE MR. JUSTICE A.S. BOPANNA HON'BLE MS. JUSTICE BELA M. TRIVEDI

COMMR.OF CEN.EXC.AHMEDABAD vs M/S URMIN PRODUCTS P.LTD.

C.A. No.-010159-010161 - 201020/10/2023

HON'BLE MR. JUSTICE ARAVIND KUMAR

ASSESSING OFFICER CIRCLE (INTERNATIONAL TAXATION) 2(2)(2) NEW DELHI vs M/S NESTLE SA

C.A. No.-001420-001420 - 202319/10/2023

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE DIPANKAR DATTA

C.I.T.,DELHI vs BHARTI HEXACOM LTD

C.A. No.-011128-011128 - 201616/10/2023

HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE UJJAL BHUYAN

COMMISSIONER, CUSTOMS CENTRAL EXCISE AND SERVICE TAX, PATNA vs M/S. SHAPOORJI PALOONJI AND COMPANY PVT LTD AND ORS

C.A. No.-003991-003991 - 202313/10/2023

HON'BLE MR. JUSTICE DIPANKAR DATTA

M/S TRIVENI GLASS LIMITED THROUGH ITS DEPUTY GENERAL MANAGER (SALES AND P.R.) R.K. SINHA vs COMMISSIONER OF TRADE TAX, U.P

C.A. No.-003773-003773 - 20119/10/2023

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE ARAVIND KUMAR

COMMR.OF CUSTOMS (IMPORT) MUMBAI vs M/S GANPATI OVERSEAS THR. ITS PROPRIETOR SHRI YASHPAL SHARMA

C.A. No.-004735-004736 - 20096/10/2023

HON'BLE MRS. JUSTICE B.V. NAGARATHNA