← All Benches
ITAT SC Bench
2,935 judgments
COMMISSIONER OF INCOME TAX 14 vs JASJIT SINGH
C.A. No.-006566-006566 - 202326/9/2023
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
KOTAK MAHINDRA BANK LIMITED vs COMMISSIONER OF INCOME TAX BANGALORE
C.A. No.-009720-009720 - 201425/9/2023
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
PRINCIPAL COMMISSIONER OF INCOME TAX-10 vs M/S KRISHAK BHARTI COOPERATIVE LTD.
CIVIL APPEAL No. 836/201815/9/2023
2 Judges
PR. COMMISSIONER OF INCOME TAX 10 vs M/S KRISHAK BHARTI COOPERATIVE LTD
C.A. No.-000836-000836 - 201815/9/2023
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
KERALA STATE CO-OPERATIVE AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD. KSCARDB vs THE ASSESSING OFFICER, TRIVANDRUM
C.A. No.-010069-010069 - 201614/9/2023
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE UJJAL BHUYAN
INDUSTRIAL DEVELOPMENT BANK OF INDIA (THROUGH STRESSED ASSETS STABILIZATION FUND CONSTITUTED BY THE GOVERNMENT OF INDIA) vs SUPERINTENDENT OF CENTRAL EXCISE AND CUSTOMS AND OTHERS
CIVIL APPEAL No. 2568/201318/8/2023
2 Judges
INDUSTRIAL DEV.BANK OF INDIA THROUGH STRESSED ASSETS STABILISATION FUND CONSTITUTED BY THE GOVT. OF vs SUPERINTENDENT OF CENTRAL EXCISE AND CUSTOMS
C.A. No.-002568-002568 - 201318/8/2023
HON'BLE THE CHIEF JUSTICE
SECUNDRABAD CLUB ETC. vs C.I.T-V ETC
C.A. No.-005195-005201 - 201217/8/2023
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE UJJAL BHUYAN
COMMISSIONER OF SERVICE TAX MUMBAI II vs M/S. 3I INFOTECH LTD
C.A. No.-004007 - 201914/8/2023
HON'BLE MR. JUSTICE ABHAY S. OKA
SANTOSH MAIZE THROUGH ITS MANAGER vs THE STATE OF TAMIL NADU REPRESENTED BY THE SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
C.A. No.-005731-005731 - 20094/7/2023
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE DIPANKAR DATTA
COMMISSIONER CENTRAL EXCISE AND CUSTOMS vs M/S.RELIANCE INDUSTRIES LTD. THROUGH ITS DIRECTOR
C.A. No.-006033-006035 - 20094/7/2023
HON'BLE MR. JUSTICE KRISHNA MURARI
CENTRAL GST DELHI III vs DELHI INTERNATIONAL AIRPORT LTD
C.A. No.-008996 - 201919/5/2023
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
M/S. D. N. SINGH vs COMMISSIONER OF INCOME TAX, CENTRAL, PATNA AND ANOTHER
CIVIL APPEAL No. 3738/202316/5/2023
2 Judges
M/S D. N. SINGH THROUGH PARTNER DUDHESHWAR NATH SINGH vs COMMISSIONER OF INCOME TAX
C.A. No.-003738-003739 - 202316/5/2023
HON'BLE MR. JUSTICE K.M. JOSEPH
M/S. TATA MOTORS LTD. vs THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES(SPL)
C.A. No.-001822-001822 - 200715/5/2023
HON'BLE MR. JUSTICE K.M. JOSEPH HON'BLE MRS. JUSTICE B.V. NAGARATHNA
M/S.K.B.TEA PRODUCT PVT.LTD. vs COMMERCIAL TAX OFFICER,SILIGURI
C.A. No.-002297-002297 - 201112/5/2023
PR. COMMISSIONER OF INCOME TAX CENTRAL 3 vs ABHISAR BUILDWELL P. LTD
MA-000680 - 202312/5/2023
HON'BLE MR. JUSTICE M.R. SHAH
COMMISSIONER OF INCOME TAX 8 MUMBAI vs GLOWSHINE BUILDERS AND DEVELOPERS PVT. LTD. MANAGING DIRECTOR
C.A. No.-002565-002565 - 20224/5/2023
HON'BLE MR. JUSTICE M.R. SHAH
COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX HYDERABAD vs ASHWANI HOMEO PHARMACY
C.A. No.-009525 - 20183/5/2023
HON'BLE MR. JUSTICE DINESH MAHESHWARI
CC AND CE AND ST, NOIDA vs M/S INTERARCH BUILDING PRODUCTS PVT. LTD.
CIVIL APPEAL No. 11330/20182/5/2023
KRISHNA MURARI, M.R. SHAH
