COMMISSIONER OF INCOME TAX 14 vs. JASJIT SINGH
C.A. No.-006566-006566 - 2023Supreme Court2023 INSC 88226 September 2023Bench: HON'BLE MR. JUSTICE S. RAVINDRA BHAT9 pages
For Respondent: KAVITA JHA
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Delay condoned in SLP(C) Dy. No. 30718 of 2023 and all connected petitions.
Leave granted.
The appeals are dismissed in terms of signed reportable judgment.
All pending applications are disposed of. (NEETA SAPRA) (BEENA JOLLY) COURT MASTER (SH) COURT MASTER (NSH) (Signed reportable judgment is placed on the file) 9