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2,935 judgments
UNION OF INDIA AND ORS. vs COSMO FILMS LIMITED
CIVIL APPEAL No. 290/202328/4/2023
S. RAVINDRA BHAT, DIPANKAR DATTA
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-3 vs ABHISAR BUILDWELL P. LTD.
CIVIL APPEAL No. 6580/202124/4/2023
1 Judge
PR. COMMISSIONER OF INCOME TAX CENTRAL 3 vs ABHISAR BUILDWELL P. LTD
C.A. No.-006580-006580 - 202124/4/2023
HON'BLE MR. JUSTICE M.R. SHAH
THE COMMISSIONER OF INCOME TAX JAIPUR vs PRAKASH CHAND LUNIA (D) THR LRS
C.A. No.-007689-007690 - 202224/4/2023
HON'BLE MR. JUSTICE M.R. SHAH
SAP LABS INDIA PRIVATE LIMITED vs INCOME TAX OFFICER CIRCLE 6 (1) (1) BANGALORE
C.A. No.-008463-008463 - 202219/4/2023
HON'BLE MR. JUSTICE M.R. SHAH
M/S. SARAF EXPORTS vs COMMISSIONER OF INCOME TAX, JAIPUR - III
C.A. No.-004822-004822 - 202210/4/2023
HON'BLE MR. JUSTICE M.R. SHAH
M/S US TECHNOLOGIES INTERNATIONAL PVT. LTD. vs THE COMMISSIONER OF INCOME TAX
C.A. No.-007934-007934 - 201110/4/2023
HON'BLE MR. JUSTICE M.R. SHAH
MANSAROVAR COMMERCIAL PVT. LTD. vs COMMISSIONER OF INCOME TAX DELHI
C.A. No.-005769-005769 - 202210/4/2023
HON'BLE MR. JUSTICE M.R. SHAH
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX vs M/S SUZLON ENERGY LTD
C.A. No.-011400-011401 - 201810/4/2023
HON'BLE MR. JUSTICE M.R. SHAH
COMMISSIONER OF INCOME TAX 7 vs M/S PAVILLE PROJECTS PVT. LTD.
CIVIL APPEAL No. 6126/20216/4/2023
2 Judges
THE COMMISSIONER OF INCOME TAX 7 vs M/S PAVILLE PROJECTS PVT LTD
C.A. No.-006126-006126 - 20216/4/2023
HON'BLE MR. JUSTICE M.R. SHAH
INCOME TAX OFFICER vs VIKRAM SUJITKUMAR BHATIA
C.A. No.-000911-000911 - 20226/4/2023
HON'BLE MR. JUSTICE M.R. SHAH
ANIL MINDA AND OTHERS vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 345/201224/3/2023
2 Judges
COMMISSIONER OF CENTRAL EXCISE MUMBAI 1 vs M/S MORARJEE GOKULDAS SPG.AND WVG.CO. LTD
C.A. No.-003039-003039 - 201124/3/2023
HON'BLE MR. JUSTICE M.R. SHAH
ANIL MINDA vs COMMISSIONER OF INCOME TAX
C.A. No.-000345-000350 - 201224/3/2023
HON'BLE MR. JUSTICE M.R. SHAH
COMMISSIONER OF CENTRAL EXCISE AND S.T. KANPUR vs M/S A. R. POLYMERS PVT. LTD. ETC
C.A. No.-009569-009570 - 201921/3/2023
HON'BLE MR. JUSTICE KRISHNA MURARI
COMMISSIONER OF TRADE TAX vs M/S. KUMAR PAINTS AND MILL STORES THROUGH ITS PROPRIETOR
CIVIL APPEAL No. 5937/20112/3/2023
2 Judges
M/S DHARTI DREDGING AND INFRASTRUCTURE LTD. vs COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE, GUNTUR
C.A. No.-003005-003005 - 20101/3/2023
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
GTC INDUSTRIES LTD. (NOW KNOWN AS GOLDEN TOBACCO LIMITED) THROUGH MANAGER LEGAL vs COLLECTOR OF CENTRAL EXCISE NEW DELHI
C.A. No.-008583-008584 - 20109/2/2023
HON'BLE MR. JUSTICE DIPANKAR DATTA
K.T.V. HEALTH FOOD PVT. LTD. vs UNION OF INDIA AND ORS
CIVIL APPEAL No. 3626/20201/2/2023
K.M. JOSEPH, B.V. NAGARATHNA, J.B. PARDIWALA