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ITAT SC Bench
2,935 judgments
M/S. GODREJ SARA LEE LTD. vs THE EXCISE AND TAXATION OFFICER CUM ASSESSING AUTHORITY
C.A. No.-005393-005393 - 20101/2/2023
HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE DIPANKAR DATTA
PR. COMMISSIONER OF INCOME TAX (EXEMPTIONS) DELHI vs SERVANTS OF PEOPLE SOCIETY
C.A. No.-000614-000614 - 202331/1/2023
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HEWLETT PACKARD INDIA SALES PVT.LTD.(NOW HP INDIA SALES PVT. LTD) vs COMMISSIONER OF CUSTOMS (I) NHAVA SHEVA
C.A. No.-005373 - 201917/1/2023
HON'BLE THE CHIEF JUSTICE
ASSOCIATION OF OLD SETTLERS OF SIKKIM AND ORS. vs UNION OF INDIA AND ANR.
WRIT PETITION (CIVIL) No. 59/201313/1/2023
2 Judges
K.L. SWAMY vs THE COMMISSIONER OF INCOME TAX
C.A. No.-003704-003704 - 201213/1/2023
HON'BLE MR. JUSTICE M.R. SHAH
M/S.MUTHOOT LEASING AND FINANCE LTD. REP. BY ITS MANAGING DIRECTOR vs THE COMMISSIONER OF INCOME TAX
C.A. No.-010201-010202 - 20103/1/2023
HON'BLE THE CHIEF JUSTICE
COMMISSIONER OF CENTAL EXCISE AND SERVICE TAX ROHTAK vs M/S. MERINO PANEL PRODUCT LTD
C.A. No.-006891 - 20185/12/2022
HON'BLE THE CHIEF JUSTICE
THE COMMISSIONER OF INCOME TAX – 23 vs M/S. MANSUKH DYEING AND PRINTING MILLS
CIVIL APPEAL No. 8258/202224/11/2022
2 Judges
CIT-23 vs M/S MANSUKH DYEING
C.A. No.-008258-008258 - 202224/11/2022
HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE M.M. SUNDRESH
M/S POLYFLEX (INDIA) PVT. LTD. vs THE COMMISSIONER OF INCOME TAX
C.A. No.-008260-008260 - 202217/11/2022
HON'BLE MR. JUSTICE M.R. SHAH
SINGAPORE AIRLINES LTD. vs C.I.T., DELHI
CIVIL APPEAL No. 6964/201514/11/2022
2 Judges
STATE BANK OF INDIA vs ASSISTANT COMMISSIONER OF INCOME TAX
C.A. No.-008181-008181 - 20224/11/2022
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs AHMEDABAD URBAN DEVELOPMENT AUTHORITY
MA-001849 - 20223/11/2022
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
M/S INTERNATIONAL MERCHANDISING COMPANY LLC (EARLIER KNOWN AS INTERNATIONAL MERCHANDISING CORPORATION) vs COMMISSIONER SERVICE TAX NEW DELHI
C.A. No.-003532-003536 - 20201/11/2022
HON'BLE THE CHIEF JUSTICE
ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs AHMEDABAD URBAN DEVELOPMENT AUTHORITY
C.A. No.-021762-021762 - 201719/10/2022
HON'BLE THE CHIEF JUSTICE
M/S NEW NOBLE EDUCATIONAL SOCIETY vs THE CHIEF COMMISSIONER OF INCOME TAX 1
C.A. No.-003795-003795 - 201419/10/2022
HON'BLE THE CHIEF JUSTICE
THE DEPUTY COMMISSIONER OF GIFT TAX vs M/S BPL LIMITED
C.A. No.-003265-003265 - 201613/10/2022
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE J.K. MAHESHWARI
DEPUTY COMMISSIONER OF GIFT TAX, CENTRAL CIRCLE-II vs M/S BPL LIMITED
CIVIL APPEAL No. 3265/201613/10/2022
2 Judges
M/S.THERMAX LTD. THR. ITS DIRECTOR vs COMMISSIONER OF CENTRAL EXCISE,PUNE 1
C.A. No.-006048-006050 - 200913/10/2022
HON'BLE MR. JUSTICE HRISHIKESH ROY
CHECKMATE SERVICES P LTD vs COMMISSIONER OF INCOME TAX-I
C.A. No.-002833-002833 - 201612/10/2022
HON'BLE THE CHIEF JUSTICE