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ITAT SC Bench
2,935 judgments
M/S. MUNJAL SHOWA LTD. vs COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE (DELHI IV)
C.A. No.-002576-002576 - 201023/9/2022
HON'BLE MR. JUSTICE M.R. SHAH
TATA MOTORS LTD. vs CENTRAL SALES TAX APPELLATE AUTHORITY
C.A. No.-006450-006450 - 201221/9/2022
HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE KRISHNA MURARI
M/S STEEL AUTHORITY OF INDIA LTD. vs COMMR.CEN.EXCISE AND CUS.BHUBANESHWAR
C.A. No.-007269-007269 - 200916/9/2022
HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MR. JUSTICE KRISHNA MURARI
STATE TAX OFFICER (1) vs RAINBOW PAPERS LIMITED
CIVIL APPEAL No. 1661/20206/9/2022
2 Judges
SUNDARESH BHATT, LIQUIDATOR OF ABG SHIPYARD vs CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
CIVIL APPEAL No. 7667/202126/8/2022
3 Judges
SUNDARESH BHATT vs CENTRAL BOARD OF INDIRECT TAXES AND CUSTOMS
C.A. No.-007667 - 202126/8/2022
HON'BLE THE CHIEF JUSTICE
PR. COMMISSIONER OF INCOME TAX 6 vs KHYATI REALTORS PVT. LTD
C.A. No.-005804-005804 - 202225/8/2022
HON'BLE THE CHIEF JUSTICE
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE vs M/S. JYOTI LIMITED AND ORS
C.A. No.-004721-004723 - 200824/8/2022
HON'BLE MR. JUSTICE M.R. SHAH
PR. COMMISSIONER OF INCOME TAX 1 vs M/S ABC PAPERS LIMITED
C.A. No.-004252-004252 - 202218/8/2022
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
COMMISSIONER OF SERVICE TAX DELHI vs QUICK HEAL TECHNOLOGIES LIMITED
C.A. No.-005167 - 20225/8/2022
HON'BLE MR. JUSTICE J.B. PARDIWALA
M/S. TOTAL ENVIRONMENT BUILDING SYSTEMS PVT LTD. vs THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES
C.A. No.-008673-008684 - 20132/8/2022
HON'BLE MR. JUSTICE M.R. SHAH HON'BLE MRS. JUSTICE B.V. NAGARATHNA
NATIONAL PETROLEUM CONSTRUCTION COMPANY vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(2) INTERNATIONAL TAXATION NEW DELHI
C.A. No.-004964-004964 - 202229/7/2022
HON'BLE MS. JUSTICE INDIRA BANERJEE
M/S STEEL AUTHORITY OF INDIA LTD. vs COMMISSIONER OF CENTRAL EXCISE
C.A. No.-003611-003611 - 201528/7/2022
HON'BLE THE CHIEF JUSTICE
PRINCIPAL DIRECTOR OF INCOME TAX (INVESTIGATION) vs LALJIBHAI KANJIBHAI MANDALIA
C.A. No.-004081-004081 - 202213/7/2022
HON'BLE MR. JUSTICE HEMANT GUPTA
PRINCIPAL COMMISSIONER OF INCOME TAX-III, BANGALORE AND ANOTHER vs M/S WIPRO LIMITED
CIVIL APPEAL No. 1449/202211/7/2022
2 Judges
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE vs M/S D.L.STEELS THROUGH ITS MANAGER
C.A. No.-002360-002376 - 200911/7/2022
HON'BLE THE CHIEF JUSTICE
COMMISSIONER OF CENTRAL EXCISE RAIPUR vs M/S SEPCO ELECTRIC POWER CONSTRUCTION CORPORATION
C.A. No.-004928 - 201811/7/2022
HON'BLE MR. JUSTICE M.R. SHAH
THE PRINCIPAL COMMISSIONER OF INCOME TAX III, BANGALORE vs M/S WIPRO LIMITED
C.A. No.-001449-001449 - 202211/7/2022
HON'BLE MR. JUSTICE M.R. SHAH
UNION OF INDIA & ORS. vs ASHISH AGARWAL
CIVIL APPEAL No. 3005/20224/5/2022
2 Judges
LATE GYAN CHAND JAIN THR LR. MANISH KUMAR JAIN vs COMMISSIONER OF INCOME TAX I
C.A. No.-002704-002704 - 202219/4/2022
HON'BLE MR. JUSTICE M.R. SHAH
