← All Benches

ITAT SC Bench

2,935 judgments

WIPRO FINANCE LTD. vs THE COMMISSIONER OF INCOME TAX, BANGALORE

C.A. No.-006677-006677 - 200812/4/2022

THE PRINCIPAL COMMISSIONER OF INCOME TAX 1 vs M/S BAJAJ HERBALS PVT. LTD

C.A. No.-002659-002659 - 20227/4/2022

HON'BLE MR. JUSTICE M.R. SHAH

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) 2 vs M/S MAHAGUN REALTORS (P) LTD

C.A. No.-002716-002716 - 20225/4/2022

HON'BLE THE CHIEF JUSTICE

MOHIT BATHLA vs CENTRAL GOODS AND SERVICE TAX

Crl.A. No.-000519-000519 - 202231/3/2022

HON'BLE THE CHIEF JUSTICE

DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL) CIRCLE 1(2) vs M/S M.R. SHAH LOGISTICS PVT. LTD

C.A. No.-002453-002453 - 202228/3/2022

HON'BLE THE CHIEF JUSTICE

VISHAL ASHWIN PATEL vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 25(3)

C.A. No.-002200-002200 - 202228/3/2022

HON'BLE MR. JUSTICE M.R. SHAH

PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) vs M/S MOTISONS ENTERAINMENT INDIA PVT. LTD

C.A. No.-001893-001893 - 20227/3/2022

HON'BLE THE CHIEF JUSTICE

KRISHI UPAJ MANDI SAMITI NEW MANDI YARD ALWAR vs COMMISSIONER OF CENTRAL EXCISE AND SEVICE TAX

C.A. No.-001482 - 201823/2/2022

HON'BLE MR. JUSTICE M.R. SHAH

M/S APEX LABORATORIES P. LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX LARGE TAX PAYER UNIT II

C.A. No.-001554-001554 - 202222/2/2022

HON'BLE THE CHIEF JUSTICE

ADIRAJ MANPOWER SERVICES PVT. LTD. vs COMMISSIONER OF CENTRAL EXCISE PUNE II

C.A. No.-000313 - 202118/2/2022

HON'BLE THE CHIEF JUSTICE

COMMISSIONER OF CUSTOM AHMEDABAD vs M/S SUNCITY STRIPS AND TUBES P. LTD

C.A. No.-000418-000418 - 202220/1/2022

STATE OF UP THROUGH SECRETARY (EXCISE) vs M/S MCDOWELL AND COMPANY LIMITED

C.A. No.-000169-000170 - 20225/1/2022

HON'BLE MR. JUSTICE DINESH MAHESHWARI HON'BLE MR. JUSTICE VIKRAM NATH

KERALA STATE BEVERAGES MANUFACTURING AND MARKETING CORPORATION LIMITED vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1)

C.A. No.-000011-000011 - 20223/1/2022

HON'BLE MR. JUSTICE R. SUBHASH REDDY

THE INCOME TAX OFFICER, CIRCLE I (2), KUMBAKONAM & ANR. vs V. MOHAN & ANR.

CIVIL APPEAL No. 8592/201014/12/2021

2 Judges

INCOME TAX OFFICER AND ANR. vs V.MOHAN AND ANR

C.A. No.-008592-008593 - 201014/12/2021

HON'BLE MR. JUSTICE A.M. KHANWILKAR

THE SECRETARY TO GOVERNMENT DEPARTMENT OF COOPERATION FOOD AND CONSUMER PROTECTION vs A. KINGSTON DAVID

C.A. No.-007655-007656 - 202111/12/2021

COMMISSIONER OF GST AND CENTRAL EXCISE vs M/S CITIBANK N.A

C.A. No.-008228 - 20199/12/2021

HON'BLE MR. JUSTICE K.M. JOSEPH

COMMISSIONER OF INCOME TAX (IT)4 vs M/S. RELIANCE TELECOM LTD

C.A. No.-007110-007110 - 20213/12/2021

HON'BLE MR. JUSTICE M.R. SHAH

A. T. MYDEEN vs THE ASSISTANT COMMISSIONER CUSTOMS DEPARTMENT

Crl.A. No.-001306-001306 - 202129/10/2021

HON'BLE MR. JUSTICE DINESH MAHESHWARI

COMMISSIONER OF INCOME TAX, CHENNAI vs MOHAMMED MEERAN SHAHUL HAMEED

CIVIL APPEAL No. 6204/20217/10/2021

2 Judges