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2,935 judgments

THE COMMISSIONER OF INCOME TAX CHENNAI vs MOHAMMED MEERAN SHAHUL HAMEED

C.A. No.-006204-006204 - 20217/10/2021

HON'BLE MR. JUSTICE M.R. SHAH

VODAFONE ESSAR CELLULAR LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX, COCHIN

C.A. No.-001045-001052 - 201129/9/2021

HON'BLE THE CHIEF JUSTICE

K. vs . MOHAMMED ZAKIR VS COMMISSIONER OF INCOME TAX THRISSUR

C.A. No.-002593-002593 - 201824/9/2021

HON'BLE MS. JUSTICE HIMA KOHLI

COMMISSIONER OF CUSTOMS PUNE vs M/S BALLARPUR INDUSTRIES LTD

C.A. No.-005644-005645 - 202121/9/2021

HON'BLE THE CHIEF JUSTICE

COMMISSIONER OF INCOME TAX (EXEMPTION) vs SUBROS EDUCATIONAL SOCIETY

MA-001540 - 202120/9/2021

HON'BLE MR. JUSTICE VIKRAM NATH

DIRECTOR OF INCOME TAX, NEW DELHI vs M/S MITSUBISHI CORPORATION

CIVIL APPEAL No. 1262/201617/9/2021

2 Judges

SOUTH INDIAN BANK LTD. vs COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 9606/20119/9/2021

2 Judges

THE SOUTH INDIAN BANK LTD. vs THE COMMISSIONER OF INCOME TAX

C.A. No.-009606-009606 - 20119/9/2021

HON'BLE MR. JUSTICE HRISHIKESH ROY

ASSISTANT EXCISE COMMISSIONER, KOTTAYAM vs ESTHAPPAN CHERIAN

C.A. No.-005815-005815 - 20096/9/2021

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MS. JUSTICE BELA M. TRIVEDI

M.M. AQUA TECHNOLOGIES LTD. vs COMMISSIONER OF INCOME TAX, DELHI - III

C.A. No.-004742-004743 - 202111/8/2021

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

COMMISSIONER OF INCOME TAX (EXEMPTIONS), KOLKATA vs BATANAGAR EDUCATION AND RESEARCH TRUST

C.A. No.-004451-004451 - 20212/8/2021

HON'BLE THE CHIEF JUSTICE

COMMISSIONER OF INCOME TAX-I vs M/S RELIANCE ENERGY LTD (FORMERLY BSES LTD.) THROUGH ITS M.D

C.A. No.-001327-001327 - 202128/4/2021

HON'BLE MR. JUSTICE L. NAGESWARA RAO

DEPUTY COMMISSIONER OF INCOME TAX vs M/S PEPSI FOODS LTD. (NOW PEPSICO INDIA HOLDINGS PVT. LTD.)

C.A. No.-001106-001106 - 20216/4/2021

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

M/S CANON INDIA PRIVATE LIMITED vs COMMISSIONER OF CUSTOMS

C.A. No.-001827 - 20189/3/2021

HON'BLE THE CHIEF JUSTICE

WESTINGHOUSE SAXBY FARMER LTD. vs COMMR.OF CENTRAL EXCISE CALCUTTA

C.A. No.-000037-000037 - 20098/3/2021

HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

ENGINEERING ANALYSIS CENTRE OF EXCELLENCE PRIVATE LIMITED vs THE COMMISSIONER OF INCOME TAX

C.A. No.-008733-008734 - 20182/3/2021

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

COMMERCIAL TAXES OFFICER vs M/S BHAGAT SINGH

SLP(C) No.-015870 - 202021/1/2021

HON'BLE MS. JUSTICE INDIRA BANERJEE HON'BLE THE CHIEF JUSTICE

M/S. VELLANKI FRAME WORKS vs COMMERCIAL TAX OFFICER

C.A. No.-001322-001323 - 201913/1/2021

HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE DINESH MAHESHWARI HON'BLE MR. JUSTICE HRISHIKESH ROY

THE MAVILAYI SERVICE COOPERATIVE BANK LTD. vs COMMISSIONER OF INCOME TAX CALICUT

C.A. No.-007343-007350 - 201912/1/2021

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

NATIONAL CO-OPERATIVE DEVELOPMENT CORPORATION vs COMMISSIONER OF INCOME TAX-V, DELHI

C.A. No.-005105-005105 - 200911/9/2020

HON'BLE MR. JUSTICE SANJAY KISHAN KAUL