COMMISSIONER OF INCOME TAX (EXEMPTION) vs. SUBROS EDUCATIONAL SOCIETY
MA-001540 - 2021Supreme Court2021 INSC 51220 September 2021Bench: HON'BLE MR. JUSTICE VIKRAM NATH1 pages
For Petitioner: RAJ BAHADUR YADAV
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Cause title — parties, addresses and appearances
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS APPLICATION DIARY NO.15282/2021
IN
REVIEW PETITION DIARY NO.20745 OF 2020
IN
MISCELLANEOUS APPLICATION NO.941 OF 2018
IN
CIVIL APPEAL NO.5171 OF 2016
COMMISSIONER OF INCOME TAX (EXEMPTION) Petitioner
VERSUS
SUBROS EDUCATIONAL SOCIETY Respondent
Delay condoned.
The application for restoration of review petition is allowed. .....................J. (VIKRAM NATH)
New Delhi September 20, 2021
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