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ITAT SC Bench

2,935 judgments

M/S. BANGALORE CLUB vs THE COMMISSIONER OF WEALTH TAX

C.A. No.-003964-003971 - 20078/9/2020

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE NAVIN SINHA HON'BLE MS. JUSTICE INDIRA BANERJEE

M/S.L.R.BROTHERS,INDO FLORA LTD. THROUGH ITS DIRECTOR vs COMISSIONER OF CENTRAL EXCISE

C.A. No.-007157-007157 - 20081/9/2020

HON'BLE MR. JUSTICE A.M. KHANWILKAR

COMMISSIONER OF SERVICE TAX vs M/S ADANI GAS LTD

C.A. No.-002633 - 202028/8/2020

HON'BLE THE CHIEF JUSTICE

RAJ PAL SINGH vs COMMISSIONER OF INCOME TAX HARYANA

C.A. No.-002416-002416 - 201025/8/2020

HON'BLE MR. JUSTICE DINESH MAHESHWARI

THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX, CALICUT vs M/S. CERA BOARD AND DOORS, KANNUR, KERALA

C.A. No.-007240-007248 - 200919/8/2020

HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN

SHREE CHOUDHARY TRANSPORT CO. vs INCOME TAX OFFICER

C.A. No.-007865-007865 - 200929/7/2020

HON'BLE MR. JUSTICE DINESH MAHESHWARI

DIRECTOR OF INCOME TAX -II NEW DELHI vs M/S SAMSUNG HEAVY INDUSTRIES CO. LTD

C.A. No.-012183-012183 - 201622/7/2020

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

SHIV RAJ GUPTA vs COMMISSIONER OF INCOME-TAX, DELHI IV

C.A. No.-012044-012044 - 201622/7/2020

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

THE COMMERCIAL TAX OFFICER AND ANR. vs MOHAN BREWARIES AND DISTRILLERIES LIMITED

C.A. No.-007164-007164 - 201329/6/2020

HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE DINESH MAHESHWARI HON'BLE THE CHIEF JUSTICE

RAMNATH & CO. vs THE COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 2506/20205/6/2020

2 Judges

RAMNATH AND CO. vs THE COMMISSIONER OF INCOME TAX

C.A. No.-002506-002509 - 20205/6/2020

HON'BLE MR. JUSTICE DINESH MAHESHWARI

COMMR.OF CENTRAL EXCISE vs M/S UNI PRODUCTS INDIA LTD. THROUGH ITS DIRECTOR

C.A. No.-000302-000303 - 20091/5/2020

HON'BLE MR. JUSTICE ANIRUDDHA BOSE

PILCOM vs C.I.T WEST BENGAL-VII

C.A. No.-005749-005749 - 201229/4/2020

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE DINESH MAHESHWARI

VODAFONE IDEA LTD(EARLIER KNOWN AS VODAFONE MOBILE SERVICES LIMITED vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 26 (2)

C.A. No.-002377-002377 - 202029/4/2020

HON'BLE THE CHIEF JUSTICE

COMMERCIAL TAXES OFFICER vs M/S. BOMBAY MACHINERY STORE

CIVIL APPEAL No. 2217/201127/4/2020

2 Judges

COMMERCIAL TAX OFFICER vs M/S BOMBAY MACHINERY STORE

C.A. No.-002217-002217 - 201127/4/2020

HON'BLE MR. JUSTICE DEEPAK GUPTA HON'BLE MR. JUSTICE ANIRUDDHA BOSE

COMMISSIONER OF CUSTOMS (PORT) KOLKATA vs M/S. STEEL AUTHORITY OF INDIA LTD

C.A. No.-006398-006398 - 200927/4/2020

HON'BLE MR. JUSTICE ANIRUDDHA BOSE

YUM! RESTAURANTS (MARKETING) PRIVATE LIMITED vs COMMISSIONER OF INCOME TAX, DELHI

CIVIL APPEAL No. 2847/201024/4/2020

2 Judges

BASIR AHMED SISODIA vs THE INCOME TAX OFFICER

C.A. No.-006110-006110 - 200924/4/2020

HON'BLE MR. JUSTICE A.M. KHANWILKAR

DELHI TELEVISION LTD. vs DEPUTY COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1008/20203/4/2020

2 Judges