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ITAT SC Bench
2,935 judgments
NEW DELHI TELEVISION LTD vs DEPUTY COMMISSIONER OF INCOME TAX
C.A. No.-001008-001008 - 20203/4/2020
HON'BLE MR. JUSTICE L. NAGESWARA RAO
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR vs THE DY. COMMISSIONER OF INCOME TAX (ASSESSMENT)
C.A. No.-008590-008590 - 201019/3/2020
HON'BLE MRS. JUSTICE R. BANUMATHI
COMMR.OF CENTRAL EXCISE,NAGPUR vs M/S UNIVERSAL FERRO & ALLIED CHEM.LD.&AN
C.A. No.-000848-000852 - 20096/3/2020
HON'BLE THE CHIEF JUSTICE
COMMISSIONER OF INCOME TAX UDAIPUR vs M/S CHETAK ENTERPRISES PVT. LTD
C.A. No.-001764-001764 - 20105/3/2020
HON'BLE MR. JUSTICE A.M. KHANWILKAR
M/S. SUPER MALLS PRIVATE LIMITED. vs PRINCIPAL COMMISSIONER OF INCOME TAX 8
C.A. No.-002006-002007 - 20205/3/2020
HON'BLE MR. JUSTICE M.R. SHAH
M/S. ANANDA SOCIAL AND EDUCATIONAL TRUST vs THE COMMISSIONER OF INCOME TAX
C.A. No.-005437-005438 - 201219/2/2020
HON'BLE THE CHIEF JUSTICE
COMMNR. OF CUSTOMS AND CENTRAL EXCISE,GOA vs M/S ADANI EXPORTS LTD. THROUGH ITS MANAGER
C.A. No.-006021-006021 - 200911/2/2020
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
MARUTI SUZUKI INDIA LTD. (EARLIER KNOWN AS MARUTI UDYOG LTD.) vs COMMISSIONER OF INCOME TAX DELHI
C.A. No.-011923-011923 - 20187/2/2020
HON'BLE MR. JUSTICE ASHOK BHUSHAN
NIRMAL KUMAR PARSAN vs COMMR. COMMERCIAL TAX . AND ORS
C.A. No.-007863-007863 - 200921/1/2020
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE HEMANT GUPTA HON'BLE MR. JUSTICE DINESH MAHESHWARI
M/S DALMIA POWER LIMITED & ANR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1, TRICHY
CIVIL APPEAL No. 9496/201918/12/2019
2 Judges
M/S DALMIA POWER LTD. vs THE ASSISTANT COMMISSIONER OF INCOME TAX
C.A. No.-009496-009499 - 201918/12/2019
HON'BLE MS. JUSTICE INDU MALHOTRA
M/S. THE BOMBAY DYEING AND MFG. CO. LTDNER OF CENTRAL EXCISE vs THE COMMISSIONER OF CENTRAL EXCISE
CIVIL APPEAL No. 5297/20089/12/2019
2 Judges
M/S BOMBAY DYEING & MFG CO. LTD. vs COMMISSIONER OF CENTRAL EXCISE
C.A. No.-005297-005297 - 20089/12/2019
HON'BLE MR. JUSTICE A.M. KHANWILKAR
M/S. SESHASAYEE STEELS P. LTD. vs ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE VI(2), CHENNAI
CIVIL APPEAL No. 9209/20194/12/2019
3 Judges
GENPACT INDIA PRIVATE LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX
C.A. No.-008945-008945 - 201922/11/2019
HON'BLE THE CHIEF JUSTICE
COMMISSIONER OF CENTRAL EXCISE, HALDIA vs M/S. KRISHNA WAX (P) LTD.
CIVIL APPEAL No. 8609/201914/11/2019
2 Judges
COMMR.OF CENTRAL EXCISE COMMISSIONERATE vs M/S KRISHNA WAX (P) LTD
C.A. No.-008609 - 201914/11/2019
HON'BLE THE CHIEF JUSTICE
SUPERINTENDING ENGINEER/ DEHAR POWER HOUSE CIRCLE BHAKRA BEAS MANAGEMENT BOARD (PW) SLAPPER vs EXCISE AND TAXATION OFFICER, SUNDERNAGAR/ASSESSING AUTHORITY
C.A. No.-008276-008277 - 201925/10/2019
HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE S. RAVINDRA BHAT
COMMISSIONER OF INCOME TAX (CENTRAL)-1 vs NRA IRON & STEEL PVT. LTD. MISCELLANEOUS APPLICATION NO. 814 OF 2019 IN
CIVIL APPEAL No. 2463/201925/10/2019
2 Judges
PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL) 1 vs NRA IRON AND STEEL PVT. LTD. THROUGH DIRECTOR
MA-000814 - 201925/10/2019
HON'BLE MS. JUSTICE INDU MALHOTRA
