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ITAT SC Bench
2,935 judgments
PRINCIPAL COMMISSIONER OF INCOME TAX. 6 vs M/S I VEN INTERACTIVE LTD
C.A. No.-008132-008132 - 201918/10/2019
HON'BLE MR. JUSTICE M.R. SHAH
UNION OF INDIA AND ORS. vs GAUTAM KHAITAN
CRIMINAL APPEAL No. 1563/201915/10/2019
3 Judges
INDUSIND MEDIA AND COMMUNICATIONS LTD. vs COMMISSIONER OF CUSTOMS NEW DELHI
C.A. No.-002498 - 201827/9/2019
HON'BLE THE CHIEF JUSTICE
COMMISSIONER OF CUSTOMS, BANGALORE I vs M/S MOTOROLA INDIA LTD
C.A. No.-010083-010083 - 20115/9/2019
HON'BLE THE CHIEF JUSTICE
VITHALDAS JAGANNATH KHATRI (D) THROUGH SMT. SHAKUNTALA ALIAS SUSHMA vs THE STATE OF MAHARASHTRA REVENUE AND FOREST DEPARTMENT
C.A. No.-006006-006006 - 200929/8/2019
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
COMMISSIONER OF INCOME TAX, KARNAL (HARYANA) vs M/S CARPET INDIA, PANIPAT (HARYANA)
CIVIL APPEAL No. 4590/201827/8/2019
3 Judges
COMMISSIONER OF INCOME TAX vs LAXMAN DAS KHANDELWAL
C.A. No.-006261-006262 - 201913/8/2019
HON'BLE THE CHIEF JUSTICE
THE PRINCIPAL COMMISSIONER OF INCOME TAX 4 MUMBAI vs M/S S.G. ASIA HOLDINGS (INDIA) PVT. LTD
C.A. No.-006144-006144 - 201913/8/2019
HON'BLE THE CHIEF JUSTICE
PR. COMMISSIONER OF INCOME TAX vs MARUTI SUZUKI INDIA LIMITED
C.A. No.-005409-005409 - 201925/7/2019
HON'BLE THE CHIEF JUSTICE
THE PEERLESS GENERAL FINANCE AND INVESTMENT COMPANY LTD. vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 1265/20079/7/2019
2 Judges
THE PEERLESS GEN.FIN AND INVESTMENT COMPANY LIMITED vs COMMNR. OF INCOME TAX
C.A. No.-001265-001265 - 20079/7/2019
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
M/S CRAFT INTERIORS (P) LTD. vs THE JOINT COMMISSIONER OF COMMERCIAL TAXES(INTELLIGENCE), BANGALORE
C.A. No.-008898-008898 - 20112/7/2019
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE AJAY RASTOGI
M/S. STEEL AUTHORITY OF INDIA LTD. (UNIT BHILAI STEEL PLANT) ISPAT BHAWAN . THROUGH ITS SR. MANAGER (F AND A) vs COMMISSIONER OF CENTRAL EXCISE RAIPUR
C.A. No.-002150-002150 - 20128/5/2019
HON'BLE MR. JUSTICE K.M. JOSEPH
RYATAR SAHAKARI SAKKARRE KARKHANE NIYAMIT vs ASST. COMMISSIONER OF INCOME TAX C 1
C.A. No.-004515-004524 - 20191/5/2019
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
SNOWTEX INVESTMENT LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL-2, KOLKATA
CIVIL APPEAL No. 4483/201930/4/2019
2 Judges
M/S SNOWTEX INVESTMENT LIMITED vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL -2, KOLKATA
C.A. No.-004483-004483 - 201930/4/2019
HON'BLE THE CHIEF JUSTICE
ANIL KUMAR ANAND vs COMMISSIONER OF CUSTOMS (PREVENTIVE)
C.A. No.-003138 - 201822/4/2019
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
PR. COMMISSIONER OF INCOME TAX 3 NAGPUR vs BALLARPUR INDUSTRIES LTD
C.A. No.-004026-004026 - 201922/4/2019
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
PR. COMMISSIONER OF INCOME TAX CENTRAL 2 vs M/S A.A. ESTATE PVT. LTD
C.A. No.-003968-003968 - 201916/4/2019
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
M/S. D.J. MALPANI vs COMMISSIONER OF CENTRAL EXCISE, NASHIK
C.A. No.-005282-005282 - 20059/4/2019
HON'BLE THE CHIEF JUSTICE