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ITAT SC Bench
2,935 judgments
PR. COMMISSIONER OF INCOME TAX 6 vs NOKIA INDIA PVT. LTD
C.A. No.-003450-003450 - 20198/4/2019
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
CTO ANTI EVASION CIRCLE III RAJASTHAN JAIPUR vs M/S PRASOON ENTERPRISES JAIPUR
C.A. No.-003198-003198 - 201926/3/2019
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE HON'BLE MR. JUSTICE DINESH MAHESHWARI
THE COMMISSIONER OF INCOME TAX, NEW DELHI vs RAM KISHAN DASS
CIVIL APPEAL No. 3211/201926/3/2019
2 Judges
C.I.T NEW DELHI vs RAM KISHAN DASS
C.A. No.-003211-003211 - 201926/3/2019
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE HEMANT GUPTA
THE PRINCIPAL COMMISSIONER OF INCOME TAX-8 vs M/S YES BANK LTD.
CIVIL APPEAL No. 3148/201915/3/2019
2 Judges
PRINCIPAL COMMISSIONER OF INCOME TAX 8 vs M/S YES BANK LTD
C.A. No.-003148-003148 - 201915/3/2019
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
COMMISSIONER OF INCOME TAX JAIPUR vs M/S GOPAL SHRI SCRIPS PVT LTD
C.A. No.-002922-002922 - 201912/3/2019
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
C.I.T BOMBAY vs TASGAON TALUKA S.S.K.LTD
C.A. No.-008890-008890 - 20125/3/2019
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE S. ABDUL NAZEER HON'BLE MR. JUSTICE M.R. SHAH
PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL) 1 vs NRA IRON AND STEEL PVT. LTD. THROUGH DIRECTOR
C.A. No.-002463-002463 - 20195/3/2019
HON'BLE THE CHIEF JUSTICE
KAKADIA BUILDERS PVT LTD vs INCOME TAX OFFICER WARD 1(3)
C.A. No.-002491-002492 - 20195/3/2019
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
M/S. VIJAY INDUSTRIES vs COMMISSIONER OF INCOME TAX
C.A. No.-001581-001582 - 20051/3/2019
HON'BLE MR. JUSTICE A.K. SIKRI
DINESH TEXTILES vs COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX CALICUT
C.A. No.-009740-009741 - 201828/2/2019
HON'BLE THE CHIEF JUSTICE
COMMISSIONER OF INCOME TAX vs M/S RASHTRADOOT (HUF)
C.A. No.-002362-002362 - 201927/2/2019
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
PR. COMMISSIONER OF INCOME TAX SHIMLA vs M/S AARHAM SOFTRONICS
C.A. No.-001784-001784 - 201920/2/2019
HON'BLE MR. JUSTICE A.K. SIKRI
M/S. SOUTH EASTERN COALFIELDS LTD. vs COMMNR. OF CENTRAL EXCISE,TRICHY/MADURAI
C.A. No.-007625-007625 - 200520/2/2019
HON'BLE MR. JUSTICE AJAY RASTOGI
WESTERN COALFIELDS LTD vs COMMISSIONER OF CENTRAL EXCISE MADURAI
C.A. No.-000807-000807 - 200620/2/2019
HON'BLE MR. JUSTICE AJAY RASTOGI
M/S WESTERN COALFIELDS LTD. vs COMMNR. OF CENTRAL EXCISE, KOLKATA
C.A. No.-004992-004992 - 201220/2/2019
HON'BLE MR. JUSTICE AJAY RASTOGI
WESTERN COALFIELDS LTD. vs COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
C.A. No.-009693-009694 - 201120/2/2019
HON'BLE MR. JUSTICE AJAY RASTOGI
M/SSOUTH EASTERN COALFIELDS LTD. ( A SUBSIDIARY OF COAL INDIA LTD) REPRESENTED BY GENERAL MANAGER ( vs THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
C.A. No.-008439-008440 - 201120/2/2019
HON'BLE MR. JUSTICE AJAY RASTOGI
M/S. TATA MOTORS LTD. vs THE DEPUTY COMMISSIONER OF COMMERCIAL TAXES (SPL) & ANR.
CIVIL APPEAL No. 1822/20075/2/2019
2 Judges
