← All Benches
ITAT SC Bench
2,935 judgments
COMMISSIONER OF INCOME TAX (EXEMPTIONS) KOLKATA vs JAGANNATH GUPTA FAMILY TRUST
C.A. No.-001381-001381 - 20191/2/2019
HON'BLE MR. JUSTICE R. SUBHASH REDDY
COMMISSIONER OF CUSTOMS vs M/S. ATUL AUTOMATIONS PVT LTD
C.A. No.-001057-001057 - 201924/1/2019
HON'BLE MR. JUSTICE NAVIN SINHA
THE ADDITIONAL COMMISSIONER (LEGAL) COMMERCIAL TAXES RAJASTHAN vs M/S LOHIYA AGENCIES
C.A. No.-000180-000186 - 20198/1/2019
HON'BLE MR. JUSTICE L. NAGESWARA RAO HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX NOIDA vs M/S SANJIVANI NON FERROUS TRADING PVT LTD
C.A. No.-018300-018305 - 201710/12/2018
HON'BLE MR. JUSTICE A.K. SIKRI
SUSHILA N. RUNGTA (D) THR. LRS vs THE TAX RECOVERY OFFICER16(2) AND ORS
C.A. No.-010824-010824 - 201830/10/2018
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE NAVIN SINHA
ALD AUTOMOTIVE PVT LTD vs THE COMMERCIAL TAX OFFICER AND ORS NOW UPGRADED AS THE ASSISTANT COMMISSIONER (CT)
C.A. No.-010412-010413 - 201812/10/2018
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN
THE INCOME TAX OFFICER, vs URBAN IMPROVEMENT TRUST
C.A. No.-010577-010577 - 201812/10/2018
HON'BLE MR. JUSTICE A.K. SIKRI
COMMISSIONER OF INCOME TAX, KOCHI vs M/S.HOTEL AND ALLIED TRADES (P) LTD
C.A. No.-007126-007126 - 200817/9/2018
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
COMMISSIONER OF INCOME TAX vs M/S CLASSIC BINDING INDUSTRIES
C.A. No.-007208-007208 - 201820/8/2018
HON'BLE MR. JUSTICE A.K. SIKRI
THE PRINCIPAL COMMISSIONER OF INCOME TAX-4, MUMBAI vs M/S. S.G. ASIA HOLDINGS
CIVIL APPEAL No. 6144/201913/8/2018
2 Judges
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI vs M/S. DILIP KUMAR AND COMPANY & ORS.
CIVIL APPEAL No. 3327/200730/7/2018
5 Judges
COMMNR. OF CUSTOMS (IMPORT), MUMBAI vs M/S. DILIP KUMAR AND COMPANY
C.A. No.-003327-003327 - 200730/7/2018
HON'BLE THE CHIEF JUSTICE
OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY vs CHIEF COMMISSIONER OF INCOME TAX AND ORS.
CIVIL APPEAL No. 792/20142/7/2018
2 Judges
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY vs CHIEF COMMISSIONER OF INCOME TAX
C.A. No.-000792-000793 - 20142/7/2018
HON'BLE MR. JUSTICE ASHOK BHUSHAN
COMMISSIONER OF INCOME TAX (TDS), KANPUR vs CANARA BANK
C.A. No.-006020-006020 - 20182/7/2018
HON'BLE MR. JUSTICE A.K. SIKRI
M/S NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY vs COMMISSIONER INCOME TAX APPEALS(41)
C.A. No.-015613-015613 - 20172/7/2018
HON'BLE MR. JUSTICE A.K. SIKRI
MAHABIR INDUSTRIES vs PRINCIPAL COMMISSIONER OF INCOME TAX
C.A. No.-004765-004766 - 201818/5/2018
HON'BLE MR. JUSTICE A.K. SIKRI
THE PRINCIPAL COMMISSIONER OF CENTRAL TAX vs M/S. INOX AIR PRODUCTS LTD
C.A. No.-002430-002430 - 201011/5/2018
HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE UJJAL BHUYAN
COMMNR. OF CENTRAL EXCISE, KOLKATA vs M/S. BOC INDIA LTD
C.A. No.-003455-003455 - 200411/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
MODI GAS AND CHEMICALS LTD. vs COMMISSIONER OF CENTRAL EXCISE
C.A. No.-002363-002363 - 201011/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
