← All Benches
ITAT SC Bench
2,935 judgments
COMMISSIONER OF CENTRAL EXCISED vs M/S TCP LTD
C.A. No.-003528-003528 - 200811/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
COMMISSIONER OF CENTRAL EXCISE vs M/S. INOX AIR PRODUCTS LTD. THROUGH MANAGER
C.A. No.-002986-002986 - 200511/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
THE COMMISSIONER OF CENTRAL EXCISE vs LINDE (INIDA) LTD
C.A. No.-002982-002985 - 200511/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
COMMISSIONER OF CENTRAL EXCISE,JALANDHAR vs M/S. HINDUSTAN COCA COLA BEVERGES PRIVATE LIMITED
C.A. No.-002934-002935 - 200811/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
COMMISSIONER OF CENTRAL EXCISE vs M/S INOX AIR PRODUCTS LTD
C.A. No.-002534-002534 - 200911/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
COMMISSIONER OF CENTRAL EXCISE vs M/S TCP LTD
C.A. No.-002003-002004 - 201011/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
THE COMMISSIONER OF CENTRAL EXCISE vs M/S. GRASIM INDUSTRIES LTD. THROUGH MANAGER
C.A. No.-007272-007272 - 200511/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS vs M/S SICGIL INDIA LTD
C.A. No.-001382-001382 - 201011/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
COMMISSIONER OF CENTRAL EXCISE, MADURAI vs M/S. SRI VIGNESWARA COTTON MILLS LTD
C.A. No.-002261-002261 - 200611/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
COMMISSIONER OF CENTRAL EXCISE vs M/S GOVIND POY OXYGEN LTD. THROUGH MANAGER
C.A. No.-006695-006695 - 200811/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
COMMISSIONER OF CENTRAL CENTRAL EXCISE BANGALORE vs M/S BHORUKA GASES LTD
C.A. No.-004820-004820 - 200811/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
COMMISSIONER OF CENTRAL EXCISE vs M/S. ULTRA MARINE
C.A. No.-007143-007143 - 200511/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
COMMISSIONER OF CENTRAL EXCISE, CHENNAI vs LINDE (INDIA) LIMITED
C.A. No.-002246-002247 - 200811/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
COMMISSIONER OF CENTRAL EXCISE CHENNAI vs M/S SICGIL INDIA LTD
C.A. No.-000445-000445 - 201011/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
COMMNR. OF CENTRAL EXCISE, MADURAI vs M/S. TCP LTD
C.A. No.-008541-008541 - 200911/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
COMMISSIONER OF CENTRAL EXCISE vs M/S. T.C.P. LTD
C.A. No.-000253-000253 - 201011/5/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
COMMISSIONER OF INCOME TAX, CHENNAI vs S. AJIT KUMAR
CIVIL APPEAL No. 10164/20102/5/2018
2 Judges
COMMNR. OF INCOME TAX, CHENNAI vs M/S. S. AJIT KUMAR THR. ITS MANAGING DIRECTOR
C.A. No.-010164-010164 - 20102/5/2018
HON'BLE MR. JUSTICE R.K. AGRAWAL
COMMISSIONER OF INCOME TAX KARNAL vs M/S CARPET INDIA.PANIPAT(HARYANA)
C.A. No.-004590-004590 - 201827/4/2018
HON'BLE MR. JUSTICE R.K. AGRAWAL
THE COMMISSIONER OF INCOME TAX-IV, AHMEDABAD vs M/S. SHREE RAMA MULTI TECH LTD.
CIVIL APPEAL No. 6391/201324/4/2018
2 Judges
