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ITAT SC Bench
2,935 judgments
ADDL. COMMISSIONER OF INCOME TAX vs BHARAT V. PATEL
CIVIL APPEAL No. 4380/201824/4/2018
2 Judges
C.I.T., CENTRAL-III, N.DELHI vs HCL TECHNOLOGIES LTD
C.A. No.-008489-008490 - 201324/4/2018
HON'BLE MR. JUSTICE R.K. AGRAWAL HON'BLE MRS. JUSTICE R. BANUMATHI
COMMISSIONER OF INCOME TAX, DELHI-I vs M/S. CONTAINER CORPORATION OF INDIA LTD
C.A. No.-008900-008900 - 201224/4/2018
HON'BLE MR. JUSTICE R.K. AGRAWAL
COMMISSIONER OF INCOME TAX VI vs VIRTUAL SOFT SYSTEMS LTD
C.A. No.-004358-004358 - 201824/4/2018
HON'BLE MR. JUSTICE R.K. AGRAWAL
ADD. COMMISSIONER OF INCOME TAX vs BHARAT V. PATEL
C.A. No.-004380-004380 - 201824/4/2018
HON'BLE MR. JUSTICE R.K. AGRAWAL
INCOME TAX OFFICER WARD NO.16(2) vs M/S TECHSPAN INDIA PRIVATE LTD.(FORMERLY KNOWN AS M/S. TECHSPAN INDIA LTD.) THROUGH ITS MANAGING DIR
C.A. No.-002732-002732 - 200724/4/2018
HON'BLE MR. JUSTICE R.K. AGRAWAL
COMMISSIONR OF INCOME TAX IV AHMEDABAD vs SHREE RAMA MULTI TECH. LTD
C.A. No.-006391-006391 - 201324/4/2018
HON'BLE MR. JUSTICE R.K. AGRAWAL
DEPUTY COMMISSIONER OF INCOME TAX, CHENNAI vs T. JAYACHANDRAN
C.A. No.-004341-004341 - 201824/4/2018
HON'BLE MR. JUSTICE R.K. AGRAWAL
TAPAN KUMAR DUTTA vs COMMNR. OF INCOME TAX, WEST BENGAL
C.A. No.-002014-002014 - 200724/4/2018
HON'BLE MR. JUSTICE R.K. AGRAWAL
COMMISSIONER OF INCOME TAX KOLKATA XII vs M/S CALCUTTA EXPORT COMPANY
C.A. No.-004339-004340 - 201824/4/2018
HON'BLE MR. JUSTICE R.K. AGRAWAL
B.L. PASSI vs COMMISSIONER OF INCOME TAX (XI)
C.A. No.-003892-003892 - 200724/4/2018
HON'BLE MR. JUSTICE R.K. AGRAWAL
MAHAVEER KUMAR JAIN vs COMMNR. OF INCOME TAX
C.A. No.-004166-004166 - 200619/4/2018
HON'BLE MR. JUSTICE R.K. AGRAWAL
COMMISSIONER OF CENTRAL EXCISE ETC. vs M/S.AISHWARYA INDUSTRIES THROUGH ITS MANAGING DIRECTOR ETC
C.A. No.-006703-006710 - 200913/4/2018
HON'BLE THE CHIEF JUSTICE RANJAN GOGOI
THE DIRECTOR, PRASAR BHARATI vs COMMISSIONER OF INCOME TAX, THIRUVANTHAPURAM
CIVIL APPEAL No. 3496/20183/4/2018
2 Judges
THE DIR. PRASAR BHARATI vs COMMISSIONER OF INCOME TAX, THIRUVANANTH
C.A. No.-003496-003497 - 20183/4/2018
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
INCOME TAX OFFICER,MUMBAI vs VENKATESH PREMISES COOP.STY.LTD
C.A. No.-002706-002706 - 201812/3/2018
HON'BLE MR. JUSTICE NAVIN SINHA
M/S UNIVERSAL CYLINDERS LIMITED vs THE COMMERCIAL TAXES OFFICER
C.A. No.-002431-002431 - 201823/2/2018
HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE DEEPAK GUPTA
INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION (GWALIOR) M.P. LTD. vs COMMISSIONER OF INCOME TAX GWALIOR M.P
C.A. No.-006262-006262 - 201016/2/2018
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
M/S. RDB TEXTILES LTD. vs COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, KOLKATA-IV COMMISSIONERATE
C.A. No.-008534-008534 - 201513/2/2018
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
MAXOPP INVESTMENT LTD. vs COMMISSIONER OF INCOME TAX, NEW DELHI
CIVIL APPEAL No. 104/201512/2/2018
2 Judges
