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ITAT SC Bench

2,935 judgments

COMMISSIONER OF CUSTOMS CENTRAL EXCISE AND SERVICE TAX GUNTUR vs M/S THE ANDHRA SUGARS LTD

C.A. No.-011711-011711 - 20165/2/2018

HON'BLE MR. JUSTICE A.K. SIKRI

COMMISSIONER OF CENTRAL EXCISE SERVICE TAX vs ULTRA TECH CEMENT LTD

C.A. No.-011261-011261 - 20161/2/2018

HON'BLE MR. JUSTICE A.K. SIKRI

COMMISSIONER OF INCOME TAX 5 MUMBAI vs M/S. ESSAR TELEHOLDINGS LTD. THROUGH ITS MANAGER

C.A. No.-002165-002165 - 201231/1/2018

HON'BLE MR. JUSTICE A.K. SIKRI

NATIONAL TRAVEL SERVICES vs COMMISSIONER OF INCOME TAX DELHI VIII

C.A. No.-002068-002071 - 201218/1/2018

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

COMMISSIONER OF CENTRAL EXCISE BELGAUM vs M/S. VASAVADATTA CEMENTS LTD

C.A. No.-011710-011710 - 201617/1/2018

HON'BLE MR. JUSTICE A.K. SIKRI

COMMISSIONER OF INCOME TAX-I, KOLHAPUR vs M/S CHAPHALKAR BROTHERS PUNE

C.A. No.-006513-006514 - 20127/12/2017

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 11 (I) BANGALORE vs M/S. ACE MULTI AXES SYSTEMS LTD.

CIVIL APPEAL No. 20854/20175/12/2017

3 Judges

THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 11 (1) BANGALORE vs M/S ACE MULTI AXES SYSTEMS LTD

C.A. No.-020854-020854 - 20175/12/2017

HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

COMMISSIONER OF INCOME TAX II vs M/S MODIPON LTD

C.A. No.-019763-019763 - 201724/11/2017

DIRECTOR OF INCOME TAX NEW DELHI vs M/S S.R.M.B.DIARY FARMING (P) LTD

C.A. No.-019650-019650 - 201723/11/2017

HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

GUNWANTLAL GODAWAT vs UNION OF INDIA CUSTOM AND CENTRAL EXCISE THROUGH COMMISSIONER

C.A. No.-004711-004712 - 201122/11/2017

HON'BLE MR. JUSTICE J. CHELAMESWAR

IA. K. SIKRI AND ASHOK BHUSHAN, JJ.] vs COMMISSIONER OF CENTRAL EXCISE GUWAHATI

CIVIL APPEAL No. 2781/201010/11/2017

2 Judges

M/S. SRD NUTRIENTS PVT.LTD. vs COMMISSIONER OF CENT.EXCISE, GUWAHATI

C.A. No.-002781-002790 - 201010/11/2017

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN

M/S K LAKSHMANYA AND COMPANY vs COMMISSIONER OF INCOME TAX

C.A. No.-004335-004335 - 20121/11/2017

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

SEDCO FOREX INTERNATIONAL INC. THR. ITS CONSTITUTED ATTORNEY MR. NAVIN SARDA vs COMMISSIONER OF INCOME TAX MEERUT

C.A. No.-004906-004906 - 201030/10/2017

HON'BLE MR. JUSTICE A.K. SIKRI

THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S RANGSONS ELECTRONICS PVT. LTD

C.A. No.-017325-017325 - 201727/10/2017

HON'BLE MR. JUSTICE KURIAN JOSEPH

ASSISTANT DIRECTOR OF INCOME TAX-I, NEW DELHI vs MIS. E-FUNDS IT SOLUTION INC.

CIVIL APPEAL No. 6082/201524/10/2017

2 Judges

ASSTT DIRECTOR OF INCOME TAX I NEW DELHI vs M/S E FUNDS IT SOLUTION INC

C.A. No.-006082-006082 - 201524/10/2017

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

BIMAL KISHORE PALIWAL . vs COMMISSIONER OF WEALTH TAX

C.A. No.-003836-003836 - 201113/10/2017

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN

COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, BANGALORE vs M/S KARNATAKA SOAPS & DETERGENTS LTD

C.A. No.-004822-004825 - 201512/10/2017

HON'BLE MR. JUSTICE S. ABDUL NAZEER