COMMISSIONER OF INCOME TAX-I, KOLHAPUR vs. M/S CHAPHALKAR BROTHERS PUNE

Civil Appeal Nos. 6513-6514 of 2012, 6511 of 2012, 6512 of 2012, 3362 of 2015, 10803 of 2013, 3500 of 2016, 4650 of 2016, 9320 of 2017, 11203 of 2017, 11204 of 2017, 12442 of 2017, 15565 of 2017 and SLP(C) Nos. 6010 of 2014: Delay condoned, if any. Leave granted. The appeals are dismissed in terms of the signed reportable judgment. De-tag: Civil Appeal Nos. 8886 of 2016, 5506 of 2017, 5505 of

26 2017, 5504 of 2017 SLP(C) Nos. 30728-30732 of 2017: Taken on Board. List along with Civil Appeal No. 6228 of 2013 Civil Appeal Nos. 6228 of 2013, 6227 of 2013, 6226 of 2013,8119 of 2013, 10512 of 2013, 8708 of 2013, 10513 of 2013, 9827 of 2017 and 10450 of 2017: List these matters in the 2nd week of January, 2018. (SHASHI SAREEN) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER (Signed reportable judgment is placed on the file)