ITAT SC Bench

2,935 judgments

PLASTIBLENDS INDIA LIMITED THROUGH ITS CHAIRMAN AND MANAGING DIRECTOR vs ADDL.COMMISSIONER OF INCOME TAX RANGE 8(2) MUMBAI

C.A. No.-000238-000238 - 20129/10/2017

HON'BLE MR. JUSTICE A.K. SIKRI

COMMISSIONER OF TRADE AND TAXES, DELHI vs JAYCON INFRASTRUCTURE PVT. LTD

C.A. No.-015608-015608 - 20174/10/2017

HON'BLE THE CHIEF JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE HON'BLE MR. JUSTICE NAVIN SINHA

COMMISSIONER OF INCOME TAX vs BALBIR SINGH MAINI

C.A. No.-015619-015619 - 20174/10/2017

HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

THE DY. EXCISE AND TAXATION COMMISSIONER CUM REVISIONAL AUTHORITY vs M/S. ARORA INTERNATIONAL

C.A. No.-010830-010830 - 201115/9/2017

HON'BLE THE CHIEF JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE NAVIN SINHA

MAHARAJA AMRINDER SINGH vs COMNR. OF WEALTH TAX,PATIALA

C.A. No.-001349-001349 - 20075/9/2017

HON'BLE MR. JUSTICE R.K. AGRAWAL HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

COMMISSIONER OF INCOME TAX-III vs SINGHAD TECHNICAL EDUCATION SOCIETY

C.A. No.-011080-011080 - 201729/8/2017

HON'BLE MR. JUSTICE A.K. SIKRI

DAYAWANTI THROUGH SMT. SUNITA GUPTA (LEGAL HEIR) vs COMMISSIONER OF INCOME TAX

C.A. No.-010268-010268 - 201723/8/2017

HON'BLE MR. JUSTICE A.M. KHANWILKAR

DIRECTORATE OF REVENUE INTELLIGENCE vs MS. PUSHPA LEKHUMAL TOLANI

C.A. No.-004403-004403 - 201018/8/2017

HON'BLE MR. JUSTICE R.K. AGRAWAL HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

COMMISSIONER OF INCOME TAX, COCHIN vs M/S. TRAVANCORE COCHIN

C.A. No.-002015-002015 - 200717/8/2017

HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE

K. RAVEENDRANATHAN NAIR vs COMMNR. OF INCOME TAX

C.A. No.-003131-003131 - 200610/8/2017

HON'BLE MR. JUSTICE A.K. SIKRI

M/S. SHOELINE vs THE COMMISSIONER OF SERVICE TAX

C.A. No.-010214-010214 - 201710/8/2017

HON'BLE MR. JUSTICE A.K. SIKRI

THE CITIZEN COOPERATIVE SOCIETY LTD., REP. BY MANAGING DIRECTOR G.RANGA RAO. HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX

C.A. No.-010245-010245 - 20178/8/2017

COMMISSIONER OF INCOME TAX 1 vs M/S. HINDUSTAN PETROLEUM CORPORATION LTD

C.A. No.-009295-009295 - 20173/8/2017

HON'BLE MR. JUSTICE A.K. SIKRI

M/S GENNEX LABORATORIES LTD. vs COMMERCIAL TAX OFFICER

C.A. No.-008765-008765 - 201710/7/2017

HON'BLE MR. JUSTICE KURIAN JOSEPH HON'BLE MRS. JUSTICE R. BANUMATHI

COMMISSIONER OF CUSTOMS(EXPORT)NHAVASHEV vs M/S.MASCOT INTERNATIONAL

C.A. No.-010483-010483 - 20133/7/2017

BINOY VISWAM vs UNION OF INDIA & ORS.

WRIT PETITION (CIVIL) No. 247/20179/6/2017

2 Judges

HONDA SIEL CARS INDIA LTD vs COMMISSIONER OF INCOME TAX, GHAZIABAD

C.A. No.-004918-004918 - 20179/6/2017

HON'BLE MR. JUSTICE A.K. SIKRI

M/S. PARLE AGRO (P) LTD. vs COMMISSIONER OF COMMERCIAL TAXES, TRIVANDRUM

C.A. No.-006468-006469 - 20179/5/2017

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN

RAJ DADARKAR ASSOCIATES vs ACIT -CC-46

C.A. No.-006455-006460 - 20179/5/2017

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN

GODREJ & BOYCE MANUFACTURING COMPANY LIMITED vs DY. COMMISSIONER OF INCOME-TAX & ANR.

CIVIL APPEAL No. 7020/20118/5/2017

2 Judges