← All Benches
ITAT SC Bench
2,935 judgments
M/S. PALAM GAS SERVICE vs COMMISSIONER OF INCOME TAX
CIVIL APPEAL No. 5512/20173/5/2017
2 Judges
FORMULA ONE WORLD CHAMPIONSHIP LTD. vs COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION - 3, DELHI & ANR.
CIVIL APPEAL No. 3849/201724/4/2017
2 Judges
THE COMMISSIONER OF INCOME TAX, AHMEDABAD vs EQUINQX SOLUTION PVT LTD.
CIVIL APPEAL No. 4399/200718/4/2017
2 Judges
COMMNR. OF INCOME TAX, AHMEDABAD vs EQUINOX SOLUTION PVT. LTD
C.A. No.-004399-004399 - 200718/4/2017
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
M/S. BERGER PAINTS INDIA LTD. vs C. I. T. DELHI-V
CIVIL APPEAL No. 2162/200728/3/2017
2 Judges
COMMISSIONER OF INCOME TAX-GUJARAT-II vs KWALITY STEEL SUPPLIERS COMPLEX
CIVIL APPEAL No. 815/200721/3/2017
2 Judges
M/S. MCDOWELL & COMPANY LTD. vs COMMISSIONER OF INCOME-TAX, KARNATAKA CENTRAL, BANGALORE
CIVIL APPEAL No. 3893/20069/3/2017
2 Judges
MCDOWELL & COMPANY LTD. vs COMMNR. OF INCOME-TAX, BANGALORE
C.A. No.-003893-003893 - 20069/3/2017
HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN
THE COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH vs M/S STESALIT LIMITED
CIVIL APPEAL No. 4507/200415/2/2017
2 Judges
COMMISSIONER CENTRAL EXCISE, BANGALORE vs M/S. UNITED SPIRITS LTD. & ANR.
CIVIL APPEAL No. 5003/20065/1/2017
2 Judges
GOPAL AND SONS (HUF) vs CIT KOLKATA-XI
CIVIL APPEAL No. 12274/20164/1/2017
2 Judges
C.I.T. & ANR vs MIS YOKOGAWA INDIA LTD
CIVIL APPEAL No. 8498/201316/12/2016
2 Judges
MAHARAO BHIM SINGH THR.MAHARAO B.R.SINGH vs C.I.T.,JAIPUR
C.A. No.-002812-002812 - 20155/12/2016
RANJAN GOGOI ABHAY MANOHAR SAPRE
STATE OF ANDHRA PRADESH vs THE CHIEF COMMISSIONER OF INCOME TAX AND ORS ETC
C.A. No.-011735-011740 - 20161/12/2016
COMMISSIONER OF COMMERCIAL TAXES & ORS. vs M/S BAJAJ AUTO LTD. & ANR.
CIVIL APPEAL No. 5913/200828/10/2016
2 Judges
COMMR.OF COMMERCIAL TAX vs M/S BAJAJ AUTO LTD
C.A. No.-005913-005920 - 200828/10/2016
SHIVA KIRTI SINGH R.K. AGRAWAL
THE ADDITIONAL COMMNR.OF C.TAXES,BANGALO vs AYILI STONE INDUSTRIES ETC.ETC
C.A. No.-001983-002039 - 201618/10/2016
DIPAK MISRA SHIVA KIRTI SINGH
VATSALA SHENOY vs JT.COMMISSIONER OF INCOME TAX
C.A. No.-001234-001234 - 201218/10/2016
J.K.LAKSHMI CEMENT LTD. vs COMMERCIAL TAX OFFICER,PALI
C.A. No.-000102-000102 - 201016/9/2016
DIPAK MISRA C. NAGAPPAN
M/S.SHASUN CHEMICALS AND DRUGS LTD. vs COMMISSIONER OF INCOME TAX, CHENNAI
C.A. No.-009611-009611 - 201616/9/2016
