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ITAT SC Bench

2,935 judgments

GIRISH RAGHUNATH MEHTA vs INSPECTOR OF CUSTOMS

Crl.A. No.-001020-001021 - 20097/9/2016

COMMISSIONER OF COMMERCIAL TAX U.P. vs M/S A.R. THERMOSETS (PVT.) LTD

C.A. No.-002650-002650 - 20166/9/2016

DIPAK MISRA PRAFULLA C. PANT

COMMNR.,CENTRAL EXCISE, MADRAS vs M/S. ADISON & CO. LTD

C.A. No.-007906-007906 - 200229/8/2016

SMT. B. NARASAMMA vs DY.COMMR.COMMERCIAL TAXES KARNATAKA &ANR

C.A. No.-004149-004149 - 200711/8/2016

A.K. SIKRI ROHINTON FALI NARIMAN

M/S RAYALA CORP. PVT LTD vs ASSISTANT COMMISSIONER OF INCOME TAX,CHE

C.A. No.-006437-006437 - 201611/8/2016

AMIN MERCHANT vs CHAIRMAN, CENTRAL BOARD OF EXCISE & REVENUE & ORS.

CIVIL APPEAL No. 4676/201322/7/2016

2 Judges

COMMISSIONER OF CUSTOMS VIJAYAWADA vs SHREE JAYAJOTHI CEMENTS LTD

C.A. No.-003118-003118 - 201622/7/2016

COMMISSIONER OF INCOME TAX, KOCHI vs TRANS ASIAN SHIPPING SERVICES (P) LTD

C.A. No.-005869-005869 - 20165/7/2016

DY. COMMNR. OF COMMERCIAL TAXES (VIGIL) vs M/S HINDUSTAN LEVER LTD

C.A. No.-000656-000656 - 200830/6/2016

DIPAK MISRA N.V. RAMANA

INDO BURMA PETROLEUM CORP. LTD. vs COMMISSIONER VAT DELHI

C.A. No.-005103-005103 - 201613/5/2016

T.S. THAKUR UDAY UMESH LALIT

DIRECTOR GENERAL OF INCOME TAX (ADMN.) & ANR. vs M/S. GTC INDUSTRIES LTD. & ANR.

CIVIL APPEAL No. 5038/201612/5/2016

2 Judges

COMMR.OF I.T-I.MUMBAI vs AMITABH BACHCHAN

C.A. No.-005009-005009 - 201611/5/2016

RANJAN GOGOI PRAFULLA C. PANT

COMMISS"IONER OF INCOME TAX. MUMBAI vs AMITABH BACHCHAN

CIVIL APPEAL No. 5009/201611/5/2016

2 Judges

COMMISSIONER OF INCOME TAX, GUJARAT CENTRAL vs SAURASTHRA CEMENT & CHEM. INDUSTRIES LTD.

CIVIL APPEAL No. 2984/20082/5/2016

2 Judges

COMMNR. OF INCOME TAX, GUJARAT CENTRAL vs SAURASTHRA CEMENT & CHEM. INDUSTRIES LTD

C.A. No.-002984-002984 - 20082/5/2016

VLS FINANCE LTD. & ANR. vs COMMISSIONER OF INCOME TAX & ANR.

CIVIL APPEAL No. 2667/200728/4/2016

2 Judges

VLS FINACNE LTD. vs COMMISSIONER F INCOME TAX

C.A. No.-002667-002667 - 200728/4/2016

ITC LIMITED GURGAON vs COMMISSIONER OF LT. (TDS) DELHI

CIVIL APPEAL No. 4435/201626/4/2016

2 Judges

VISVESVARAYA TECH.UNIVERSITY vs ASSISTANT COMMISSIONER OF INCOME TAX

C.A. No.-004361-004366 - 201622/4/2016

COMMISSIONER, DELHI VALUE ADDED TAX vs M/S. ABB LTD.

CIVIL APPEAL No. 2989/20165/4/2016

2 Judges