← All Benches
ITAT SC Bench
2,935 judgments
COMMISSIONER OF CENTRAL EXCISE vs M/S. GRASIM INDUSTRIES LTD. THROUGH ITS SECRETARY
C.A. No.-003159-003159 - 200430/3/2016
C.I.T-4 MUMBAI vs M/S KOTAK SECURITIES LTD
C.A. No.-003141-003141 - 201629/3/2016
RANJAN GOGOI PRAFULLA C. PANT
THE COMMISSIONER OF INCOME TAX-8 vs M/S N.S.N. JEWELLERS PVT. LTD
C.A. No.-005186-005186 - 201514/3/2016
COMMISSIONER OF INCOME TAX vs M/S. MEGHALAYA STEELS LTD.
CIVIL APPEAL No. 7622/20149/3/2016
2 Judges
CIT vs M/S MEGHALAYA STEELS LTD
C.A. No.-007622-007622 - 20149/3/2016
KURIAN JOSEPH ROHINTON FALI NARIMAN
M/S. SPORTS & LIESURE APPAREL LTD. vs COMMNR. OF CENTRAL EXCISE, NOIDA
C.A. No.-001288-001288 - 20054/3/2016
COMMISSIONER OF INCOME TAX, KANPUR&ORS. vs SOCIETY FOR THE PROMN.OF EDN.,ALLAHABAD
C.A. No.-001478-001478 - 201616/2/2016
AIR CUSTOMS OFFICER IGI NEW DELHI vs PRAMOD KUMAR DHAMIJA
Crl.A. No.-000123-000123 - 201615/2/2016
MIS GANAPATHY & CO., BANGALORE vs THE COMMISSIONER, INCOME TAX BANGALORE
CIVIL APPEAL No. 1964/200818/1/2016
2 Judges
M/S GANAPATHY & CO.BANGALORE vs COMMR.INCOME TAX,BANGALORE
C.A. No.-001964-001964 - 200818/1/2016
COMMISSIONER OF CENTRAL EXCISE,PUNE vs HINDUSTAN NATIONAL GLASS & INDS. LTD
C.A. No.-001829-001829 - 200814/1/2016
COMMR.OF INCOME TAX-XVIII,DELHI vs BANK OF NOVA SCOTIA
C.A. No.-001704-001704 - 20087/1/2016
COMMR.COMMERCIAL TAX U.P. vs M/S OSWAL GREENTECH LIMITED
C.A. No.-010430-010430 - 20165/1/2016
DIPAK MISRA SHIVA KIRTI SINGH
M/S. COLGATE PALMOLIVE (INDIA) LTD. vs COMMISSIONER OF CUSTOMS, PATNA
C.A. No.-008593-008593 - 200315/12/2015
COMMISSIONER OF CENTRAL EXCISE, MYSORE vs M/S. TVS MOTORS COMPANY LTD
C.A. No.-005155-005156 - 200715/12/2015
M/S GUJARAT INDUSTRIES vs COMMR.OF CENTRAL EXCISE-I,AHMEDABAD
C.A. No.-005784-005788 - 200714/12/2015
ASSTI. COMMR. OF L.T. BANGALORE vs M/S. MICRO LABS LTD.
CIVIL APPEAL No. 7427/201210/12/2015
2 Judges
CIT (CENTRAL) KANPUR vs RAJENDRA KUMAR VERMA
C.A. No.-014074-014074 - 20154/12/2015
XAVIER J PULIKKAL vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1
C.A. No.-013849-013849 - 201530/11/2015
COMMERCIAL TAXES OFFICER vs A INFRASTRUCTURE LTD
C.A. No.-002806-002806 - 201524/11/2015
DIPAK MISRA PRAFULLA C. PANT