← All Benches
ITAT SC Bench
2,935 judgments
M/S SHREE BHAGWATI STEEL ROLLING MILLS vs COMMNR. OF CENTRAL EXCISE
C.A. No.-004280-004280 - 200724/11/2015
COMMISSIONER OF CENTRAL EXCISE vs M/S NESTLE INDIA LTD
C.A. No.-000951-000951 - 200824/11/2015
M/S. STATE BANK OF PATIALA TR.GEN.MANAGER vs COMMR.OF INCOME TAX,PATIALA
C.A. No.-005212-005220 - 200718/11/2015
HERO CYCLES (P) LTD. vs COMMISSIONER OF INCOME TAX (CENTRAL)
C.A. No.-000514-000514 - 20085/11/2015
M/S MERIDIAN INDUSTRIES LTD. vs COMMR.OF CENTRAL EXCISE
C.A. No.-004112-004112 - 200727/10/2015
M/S GMR ENERGY LTD. vs COMMR.OF CUSTOMS,BANGALORE
C.A. No.-004920-004920 - 200727/10/2015
COMMISSIONER OF CENTRAL EXCISE, CHENNAI vs M/S. NEBULAE HEALTH CARE LTD
C.A. No.-002789-002789 - 200727/10/2015
M/S MANGALORE GANESH BEEDI WORKS vs COMMISSIONER OF INCOME TAX, MYSORE
C.A. No.-010547-010548 - 201115/10/2015
M/S. SPENTEX INDUSTRIES LTD. vs COMMISSIONER OF C.EXCISE
C.A. No.-001978-001978 - 20079/10/2015
A.K. SIKRI ROHINTON FALI NARIMAN
M/S STAR INDUSTRIES vs COMMISSIONER OF CUSTOMS(IMPORTS) RAIGAD
C.A. No.-006088-006088 - 20137/10/2015
COMMISSIONER OF CUSTOMS vs M/S. NATIONAL LAMINATION INDUS
C.A. No.-003748-003751 - 20077/10/2015
COMMISSIONER OF CUSTOMS AND C.E.NAGPUR vs M/S. ISPAT INDUSTRIES LTD
C.A. No.-000637-000637 - 20077/10/2015
COMMNR. OF CUSTOMS, BANGALORE vs M/S. G.M. EXPORTS
C.A. No.-003889-003889 - 200623/9/2015
SRI S.N. WADIYAR (DEAD) THROUGH LR vs COMMISSIONER OF WEALTH TAX, KARNATAKA
CIVIL APPEAL No. 6873/200521/9/2015
2 Judges
SRI.S.N.WADITAR(DEAD) THROUGH LR vs COMMNR. OF WEALTH TAX,KARNATAKA
C.A. No.-006873-006881 - 200521/9/2015
A.K. SIKRI ROHINTON FALI NARIMAN
COMMERCIAL MOTORS LTD. vs COMMISSIONER OF TRADE TAX U.P., LUCKNOW & OTHERS
CIVIL APPEAL No. 622/201511/9/2015
2 Judges
COMMR.OF CUSTOMS,MUMBAI-I vs M/S SEIKO BRUSHWARE INDIA
C.A. No.-000216-000216 - 20074/9/2015
COMMISSIONER OF INCOME TAX-I, COIMBATORE vs MIS. G.R. GOVINDARAJULU & SONS
CIVIL APPEAL No. 4916/20063/9/2015
2 Judges
M/S. MANGALORE REF. & PETROCHEMICALS LTD vs COMMNR. OF CUSTOM, MANAGALORE
C.A. No.-002753-002753 - 20062/9/2015
A.K. SIKRI ROHINTON FALI NARIMAN
COMMNR. OF CENTRAL EXCISE,TIRUCHIRAPALLI vs M/S. DALMIA CEMENT (BHARAT) LTD
C.A. No.-003600-003600 - 20062/9/2015
