← All Benches
ITAT SC Bench
2,935 judgments
M/S RAMCHANDRA REXINES (P) LTD vs COMMISSIONER OF CENTRAL EXCISE BANGALORE-1
C.A. No.-006651-006653 - 201528/8/2015
M/S. PUROLATOR INDIA LTD. vs COMMNR. OF CENTRAL EXCISE, DELHI-III
C.A. No.-001959-001959 - 200625/8/2015
COMMISSIONER OF CENTRAL EXCISE, NAGPUR-I vs M/S. INDORAMA SYNTHETICS (I) LTD
C.A. No.-001834-001834 - 200621/8/2015
COMMISSIONER, CENTRAL EXCISE & CUSTOMS, KERALA vs M/S LARSEN & TOUBRO LTD.
CIVIL APPEAL No. 6770/200420/8/2015
2 Judges
COMMNR.,CENTRAL EXCISE & CUSTOMS, KERALA vs M/S. LARSEN & TOUBRO LTD
C.A. No.-006770-006770 - 200420/8/2015
D.R. ENTERPRISES LTD. vs ASSTT. COLLECTOR OF CUSTOMS
C.A. No.-004417-004417 - 200312/8/2015
M/S FIBRE BOARDS (P) LTD BANGALOARE vs CIT BANGALORE
C.A. No.-005525-005526 - 200511/8/2015
M/S. JAYASWAL NECO LTD. vs COMMNR. OF CENTRAL EXCISE, RAIPUR
C.A. No.-001468-001468 - 20046/8/2015
M/S. TATA CHEMICALS LTD. vs COLLECTOR OF CENTRAL EXCISE
C.A. No.-007251-007302 - 20006/8/2015
M/S JAPAN AIRLINES CO.LTD. vs COMMR.OF INCOME TAX,NEW DELHI
C.A. No.-009875-009875 - 20134/8/2015
M/S.JASWAL NECO LTD. vs COMMNR. OF CUSTOMS, VISAKHAPATNAM
C.A. No.-007189-007189 - 20054/8/2015
M/S. SWASTIKA ENTERPRISES vs COMMNR. OF CUSTOMS, KOLKATA
C.A. No.-007570-007570 - 20044/8/2015
SHABINAABRAHAM & ORS. vs COLLECTOR OF CENTRAL EXCISE & CUSTOMS
CIVIL APPEAL No. 5802/200529/7/2015
2 Judges
SHABINA ABRAHAM vs COLLECTOR OF CENTRAL EXCISE & CUSTOMS
C.A. No.-005802-005802 - 200529/7/2015
M/S. POONAM SPARK (P) LTD. vs COMMNR. OF CENTRAL EXCISE, NEW DELHI
C.A. No.-006692-006692 - 200429/7/2015
COMMISSIONER OF CENTRAL EXCISE VAPI vs M/S GLOBAL HEALTH CARE PRODUCTS LTD.&ORS
C.A. No.-005902-005909 - 200528/7/2015
GIRODHAR G.YADALAM vs COMMR.OF WEALTH TAX
C.A. No.-000728-000728 - 201124/7/2015
A.K. SIKRI ROHINTON FALI NARIMAN
COMMNR. OF CENTRAL EXCISE, AURANGABAD vs M/S.GOODYEAR SOUTH ASIA TYRES P. L.&ORS
C.A. No.-001947-001950 - 200322/7/2015
COMMR. OF CENTRAL EXCISE, BHAVNAGAR vs M/S GUJARAT MARITIME BOARD,JAFRABAD
C.A. No.-003347-003348 - 201422/7/2015
M/S. HCL LTD. vs COMMISSIONER OF CUSTOMS, NEW DELHI
C.A. No.-004513-004513 - 200521/7/2015
