← All Benches

ITAT SC Bench

2,935 judgments

M/S. COASTAL PAPER LTD. vs COMMNR. OF CENTRAL EXCISE, VISAKHAPATNAM

C.A. No.-004908-004908 - 200521/7/2015

M/S SARAL WIRE CRAFT PVT. LTD. vs COMMISSIONER CUSTOMS, CENTRAL EXCISE & SERVICE TAX,

C.A. No.-005631-005632 - 201520/7/2015

KAPOOR CHAND (DEAD) vs ASSTT. COMMNR. OF INCOME TAX

CIVIL APPEAL No. 675/200514/7/2015

2 Judges

OIL & NATURAL GAS CORP. LTD. vs COMMNR. OF INCOME TAX

C.A. No.-000730-000730 - 20071/7/2015

COMMNR. OF CENTRAL EXCISE, DELHI vs M/S. SANDAN VIKAS (I) LTD

C.A. No.-009730-009730 - 20031/7/2015

OIL & NATURAL GAS CORP. LTD. vs COMMNR. OF INCOME TAX

C.A. No.-000731-000731 - 20071/7/2015

COMMISSIONER OF INCOME TAX-19 MUMBAI. vs M/S. SARKAR BUILDERS

CIVIL APPEAL No. 4476/201515/5/2015

2 Judges

SESHASAYEE PAPER & BOARDS LIMITED vs DEPUTY COMMISSIONER OF INCOME TAX

CIVIL APPEAL No. 1812/200515/5/2015

2 Judges

C.I.T MUMBAI vs M/S SARKAR BUILDERS

C.A. No.-004476-004476 - 201515/5/2015

A.K. SIKRI ROHINTON FALI NARIMAN

JOSHI TECHNOLOGIES INTERNATIONAL INC. vs UNION OF INDIA & ORS.

CIVIL APPEAL No. 6929/201214/5/2015

2 Judges

MIS. DHARAMPAL SATYAPAL LTD. vs DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI & ORS.

CIVIL APPEAL No. 4458/201514/5/2015

2 Judges

M/S. TATA CHEMICALS LTD. vs COMMNR. OF CUSTOMS(PREVENTIVE)JAMNAGAR

C.A. No.-007439-007440 - 200414/5/2015

COMMISSIONER OF CENTRAL EXCISE HYDERABAD vs M/S SARVOTHAM CARE LIMITED

C.A. No.-004480-004480 - 200514/5/2015

DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION) PUNE & ORS. vs M/S. SPACEWOOD FURNISHERS PVT. LTD. & ORS.

CIVIL APPEAL No. 4394/201513/5/2015

2 Judges

KALI AERATED WATER WORKS, SALEM vs COMMISSIONER OF CENTRAL EXCISE, MADURAI

C.A. No.-003594-003594 - 200513/5/2015

COMMISSIONER OF CENTRAL EXCISE,VADODARA vs INDIAN PETROCHEMICALS CORPN.LTD

C.A. No.-003623-003624 - 200512/5/2015

M/S. MAN INDUSTRIES (INDIA) LTD. vs COMMNR. OF CENTRAL EXCISE, INDORE

C.A. No.-002830-002830 - 20058/5/2015

COMMISSIONER OF INCOME TAX, KERALA vs M/S. TRAVANCORE SUGAR AND CHEMICALS LTD.

CIVIL APPEAL No. 2558/20057/5/2015

2 Judges

COMMNR. OF INCOME TAX, KERALA vs M/S. TRAVANCORE SUGARS & CHEMICALS LTD

C.A. No.-002558-002558 - 20057/5/2015

M/S. SERVO-MED INDUSTRIES PVT. LTD. vs COMMNR. OF CENTRAL EXCISE, MUMBAI

C.A. No.-000583-000583 - 20057/5/2015