THE SECRETARY TO GOVERNMENT DEPARTMENT OF COOPERATION FOOD AND CONSUMER PROTECTION vs. A. KINGSTON DAVID

1 Delay condoned.

CA 7655-56/2021 10 2 Leave granted. 3 The appeals are disposed of in terms of the signed reportable judgment. 4 Pending applications, if any, stand disposed of. (CHETAN KUMAR) (SAROJ KUMARI GAUR)

A.R.-cum-P.S.

Court Master (Signed Reportable Judgment is placed on the file)