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ITAT SC Bench
2,935 judgments
COMMISSIONER OF INCOME-TAX, NAGPUR vs RAI BAHADUR JAIRAM VALJI AND OTHERS
CIVIL APPEAL No. 109/19547/10/1958
3 Judges
P. KRISHNA MENON vs THE COMMISSIONER OF INCOME-TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE
CIVIL APPEAL No. 401/19587/10/1958
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH AND BHOPAL vs MESSRS. VYAS & DOTIWALA
CIVIL APPEAL No. 222/19563/10/1958
3 Judges
SMT. INDERMANI JATIA vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW
CIVIL APPEAL No. 278/19563/10/1958
3 Judges
THE COMMISSIONER OF INCOME-TAX, NELHI vs THE DELHI FLOUR MILLS CO., LTD., DELHI
CIVIL APPEAL No. 211/19553/10/1958
3 Judges
MAHARAJ KUMAR KAMAL SINGH vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
CIVIL APPEAL No. 297/19551/10/1958
3 Judges
MAZAGAON DOCK LTD. vs THE COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX
CIVIL APPEAL No. 381/195612/5/1958
3 Judges
THE INCOME-TAX OFFICER, BANGALORE vs K. N. GURUSWAMY
CIVIL APPEAL No. 165/195628/4/1958
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. AMRITLAL BHOGILAL & CO.
CIVIL APPEAL No. 128/195528/4/1958
3 Judges
M. K. VENKATACHALAM, I. T. O. AND ANOTHER vs BOMBAY DYEING AND MFG. CO., LTD.
CIVIL APPEAL No. 122/195628/4/1958
3 Judges
A.N. LAKSHMANA SHENOY vs THE INCOME TAX OFFICER, ERNAKULAM & ANOTHER
CIVIL APPEAL No. 143/195428/4/1958
5 Judges
M/S. DALMIA DADRI CEMENT CO. LTD. vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 230/195428/4/1958
5 Judges
BADRIDAS DAGA vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 149/195625/4/1958
3 Judges
THE ERIN ESTATE, GALAH, CEYLON vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 255/195322/4/1958
3 Judges
THE COMMISSIONER OF INCOME-TAX vs M/S. MCMILLAN & CO.
CIVIL APPEAL No. 29/195516/10/1957
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA vs RAJA BENOY KUMAR SARAS ROY
CIVIL APPEAL No. 165/195423/5/1957
3 Judges
THE UNITED COMMERCIAL BANK LTD., CALCUTTA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 161/195423/5/1957
3 Judges
THE ORIENTAL INVESTMENT CO. LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 153/195422/5/1957
3 Judges
J. K. TRUST, BOMBAY vs THE COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY
CIVIL APPEAL No. 246/195422/5/1957
3 Judges
THE COMMISSIONER OF INCOME-TAX vs THE PATIALA CEMENT CO. LTD.
CIVIL APPEAL No. 118/195517/5/1957
3 Judges
