← All Benches
ITAT SC Bench
2,935 judgments
THE TRUSTEES OF THE CHARLTY FUND, ESPLANADE ROAD, FORT, BOMBAY vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 396/19575/5/1959
3 Judges
SAROJ KUMAR MAZUMDAR vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA.
CIVIL APPEAL No. 347/19554/5/1959
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs CALCUTTA NATIONAL BANK LIMITED (IN LIQUIDATION)
CIVIL APPEAL No. 4/195620/4/1959
3 Judges
MESSRS. R. C. MITTER & SONS vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 85/195715/4/1959
3 Judges
M/S. MAHARANA MILLS (PRIVATE) LTD. vs THE INCOME-TAX OFFICER, PORBANDAR
CIVIL APPEAL No. 39/195914/4/1959
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL vs THE CALCUTTA STOCK EXCHANGE ASSOCIATION LTD.
CIVIL APPEAL No. 204/195826/3/1959
3 Judges
MESSRS. HOWRAH TRADING CO., LTD. vs THE COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 65/195626/3/1959
3 Judges
THE COMMISSIONER OF INCOME-TAX, HYDERABAD-DECCAN vs MESSRS. VAZIR SULTAN & SONS
CIVIL APPEAL No. 340/195720/3/1959
3 Judges
MCGREGOR & BALFOUR LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 265/195616/3/1959
3 Judges
RAI BAHADUR SETH TEOMAL vs THE COMMISSIONER OF INCOME TAX AND THE COMMISSIONER OF EXCESS PROFITS TAX
CIVIL APPEAL No. 384/19572/3/1959
3 Judges
THE COMMISSIONER OF INCOME-TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE vs THE INDO MERCANTILE BANK, LIMILED
CIVIL APPEAL No. 259/195823/2/1959
3 Judges
G. VEKKATASWAMI NAIDU & CO. vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 709/195724/11/1958
3 Judges
PUNJAB DISTILLING INDUSTRIES LTD. vs THE COMMISSIONER OF INCOME-TAX, SIMLA
CIVIL APPEAL No. 119/195524/11/1958
3 Judges
BASHESHAR NATH vs THE COMMISSIONER OF INCOME-TAX, DELHI & RAJASTHAN & ANOTHER.
CIVIL APPEAL No. 208/195819/11/1958
5 Judges
M/S. LAKSHMICHAND BAIJNATH vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 271/195513/11/1958
3 Judges
COMMISSIONER OF INCOME-TAX, DELHI vs S. TEJA SINGH
CIVIL APPEAL No. 122/19575/11/1958
3 Judges
MESSRS. DHANDHANIA KEDIA & CO. vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 433/195717/10/1958
3 Judges
Y. NARAYANA CHETTY & ANOTHER vs THE INCOME-TAX OFFICER, NELLORE AND OTHERS
CIVIL APPEAL No. 317/195715/10/1958
3 Judges
THE COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA vs SRI RAMAKRISHNA DEO
CIVIL APPEAL No. 426/195714/10/1958
3 Judges
RAJPUTANA AGENCIES LTD. vs COMMISSIONER OF I. T., BOMBAY
CIVIL APPEAL No. 91/19579/10/1958
3 Judges
