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ITAT SC Bench
2,935 judgments
QAMAR SHAFFI TYABJI vs THE COI\LI\JLSSLONER, EXCESS PROFITS TAX, HYDERABAD
CIVIL APPEAL No. 324/195718/4/1960
2 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs SMT. INDIRA BALKRISHNA
CIVIL APPEAL No. 249/195814/4/1960
3 Judges
MRS. KUSUMBEN D. MAHADEVIA vs THE COMMISSIONER OF INCOME-TAX, BOMBAY.
CIVIL APPEAL No. 507/195730/3/1960
3 Judges
CHARANDAS HARIDAS AND ANOTHER vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH, SAURASHTRA AND AHMEDABAD & ANOTHER
CIVIL APPEAL No. 108/195715/3/1960
3 Judges
JAMES ANDERSON, ADMINISTRATOR OF THE ESTATE OF THE LATE HENRY GANNON, BOMBAY vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 335/19564/3/1960
3 Judges
THE BIHAR STATE CO-OPERATIVE BANK LTD. vs THE COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 228/195822/2/1960
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH & OTHERS. vs M/S. HARIVALLABHDAS KALIDAS AND CO.,
CIVIL APPEAL No. 145/195819/2/1960
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs CHANDULAL KESHAVLAL & CO., PETLAD
CIVIL APPEAL No. 167/195817/2/1960
3 Judges
S. N. NAMASIVAYAM CHETTIAR vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 218/19553/2/1960
2 Judges
M/S. BHOR INDUSTRIES LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY· CITY I.
CIVIL APPEAL No. 158/196012/1/1960
3 Judges
MESSRS. GODREJ & COMPANY, BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 183/19564/8/1959
3 Judges
COMMISSIONER OF INCOME-TAX, DELHI vs MESSRS. P. M. RATHOD & CO.
CIVIL APPEAL No. 373/195720/5/1959
3 Judges
THE COMMISSIONER OF INCOME-TAX, WEST BENGAL vs KALU BABU LAL CHAND
CIVIL APPEAL No. 431/195715/5/1959
3 Judges
MESSRS. LALCHAND BHAGAT AMBICAL RAM vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
CIVIL APPEAL No. 679/195714/5/1959
3 Judges
THE NEW JEHANGIR VAKIL MILLS LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH AND SAURASHTRA.
CIVIL APPEAL No. 50/195712/5/1959
3 Judges
MESSRS. CALCUTTA COMPANY LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 213/195512/5/1959
3 Judges
SHRI JAGDISH MILLS LTD. vs THE COMMISSIONEB OF INCOME-TAX, BOMBAY NORTH, KUTCH AND SAURASHTRA, AHMEDABAD
CIVIL APPEAL No. 681/195712/5/1959
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs RANCHHODDAS KARSONDAS, BOMBAY
CIVIL APPEAL No. 281/19558/5/1959
3 Judges
COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA vs M/S. PATNEY & CO.
CIVIL APPEAL No. 326/19575/5/1959
3 Judges
INDIAN MOLASSES CO. (PRIVATE) LTD. vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL.
CIVIL APPEAL No. 395/19575/5/1959
3 Judges
