← All Benches
ITAT SC Bench
2,935 judgments
HOMI JEHANGIR GHEESTA vs THE COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 24/195822/9/1960
3 Judges
E. M. MUTHAPPA CHETTIAR vs THE INCOME-TAX OFFICER SPECIAL CIRCLE, COIMBATORE
CIVIL APPEAL No. 107/195621/9/1960
5 Judges
SARDAR BALDEV SINGH vs COMMISSIONER OF INCOME-TAX, DELHI & AJMER
CIVIL APPEAL No. 317/19552/9/1960
5 Judges
BHOPAL SUGAR INDUSTRIES LTD. vs THE INCOME-TAX OFFICER, BHOPAL
CIVIL APPEAL No. 407/19562/9/1960
5 Judges
R. S. A. C. KASI IYER vs THE COMMISSIONER OF INCOME TAX, MYSORE, TRAVANCORE-COCHIN AND COORG, BANGALORE
CIVIL APPEAL No. 304/19561/9/1960
5 Judges
M/S. ZORASTER AND CO. vs THE COMMISSIONER OF INCOME TAX, DELHI, AJMER, RAJASTHAN AND MADHYA BHARAT (NOW) MADHYA PRADESH
CIVIL APPEAL No. 30/195817/8/1960
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs S. K. F. BALL BEARING CO., LTD.
CIVIL APPEAL No. 9/195810/8/1960
3 Judges
HOSHIARPUR CENTRAL CO-OPERATIVE BANK LTD. vs COMMISSIONER OF INCOME-TAX, SHIMLA
CIVIL APPEAL No. 238/19552/8/1960
3 Judges
THE COMMISSLBNER OF INCOME-TAX, PUNJAB vs SHRI THAKUR DAS BHARGAVA, ADVOCATE, HISSAR.
CIVIL APPEAL No. 236/195527/7/1960
3 Judges
M/S. GUDUTHUR BROS. vs THE INCOME TAX OFFICER , SPECIAL CIRCLE, BANGALORE
CIVIL APPEAL No. 261/195822/7/1960
3 Judges
THE COMMISSIONER 0]' INCOME TAX, BOMBAY CITY I, BOMBAY vs M/S. NARSEE NAGSEE AND CO., BOMBAY.
CIVIL APPEAL No. 319/19586/5/1960
3 Judges
THE COMMISSIONER OF INCOME TAX, BOMBAY vs THE ELPHINSTONE SPINNING AND WEAVING MILLS LTD.
CIVIL APPEAL No. 427/19574/5/1960
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY vs THE KHATAU MAKANJI SPINNING AND WEAVING CO. LTD., BOMBAY.
CIVIL APPEAL No. 303/19584/5/1960
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs THE JALGAON ELECTRICITY SUPPLY CO., LTD.
CIVIL APPEAL No. 477/19574/5/1960
3 Judges
THE COTTON AGENTS LTD., BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 100/19593/5/1960
2 Judges
COMMISSIONER OF INCOME-TAX, AHMEDABAD· vs KARAMCHAND PREMCHAND LTD., AHMEDABAD
CIVIL APPEAL No. 307/195828/4/1960
3 Judges
PINGLE INDUSTRIES LTD., SECUNDERABAD vs COMMISSIONER OF INCOME TAX, HYDERABAD
CIVIL APPEAL No. 190/195526/4/1960
3 Judges
M/S. PIYARE LAL ADISHWAR LAL vs THE COMMISSIONER OF INCOME-TAX, DELHI.
CIVIL APPEAL No. 123/195726/4/1960
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY, BOMBAY vs NANDLAL GANDALAL.
CIVIL APPEAL No. 788/195721/4/1960
3 Judges
SHOORJI VALLABHDAS & CO., BOMBAY vs THE COMMISSIONER OF INCOME-TAX/EXCESS PROFITS TAX, BOMBAY.
CIVIL APPEAL No. 305/195519/4/1960
3 Judges
