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2,935 judgments
MAHESH ANANTRAI PATTANI AND ANOTHER vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH,AHMEDABAD
CIVIL APPEAL No. 232/196029/11/1960
3 Judges
THE COMMISSIONER OE' INCOME-TAX, WEST BENGAL vs ROYAL CALCUTTA TURF CLUB
CIVIL APPEAL No. 419/195828/11/1960
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II vs SHRI SITALDAS TIRATHDAS
CIVIL APPEAL No. 528/195924/11/1960
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I vs M/S. JAGANNATH KISSONLAL, BOMBAY
CIVIL APPEAL No. 358/195824/11/1960
3 Judges
M/S. HAJI AZIZ AND ABDUL SHAKOOR BROS. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II
CIVIL APPEAL No. 110/195724/11/1960
3 Judges
SRISH CHANDRA SEN (DECEASED) AND OTHERS vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 405/195723/11/1960
3 Judges
KANTILAL MANILAL AND ORS. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 364/195722/11/1960
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY, BOMBAY vs BIPINCHANDRA MAGANLAL AND CO. LTD., BOMBAY
CIVIL APPEAL No. 761/195717/11/1960
3 Judges
SETABGUNJ SUGAR MILLS LTD. vs THE COMMISSIONER OF INCOME-TAX, CENTRAL, CALCUTTA.
CIVIL APPEAL No. 143/195817/11/1960
3 Judges
THE COMMISSIONER OF INCOME-TAX, HYDERABAD vs DEWAN BAHADUR RAMGOPAL MILLS LTD.
CIVIL APPEAL No. 5/19598/11/1960
5 Judges
CALCUTTA DISCOUNT COMPANY LIMITED vs INCOME-TAX OFFICER, COMPANIES DISTRICT, I AND ANOTHER.
CIVIL APPEAL No. 197/19541/11/1960
5 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CIRCLE II vs THE NATIONAL SYNDICATE, BOMBAY.
CIVIL APPEAL No. 280/19591/11/1960
3 Judges
COMMISSIONER OF SALES TAX, UTTAR PRADESH vs THE MODI SUGAR MILLS LTD.
CIVIL APPEAL No. 443/195731/10/1960
5 Judges
TOBACCO MANUFACTURERS (INDIA) LTD. vs THE COMMISSIONER OF SALES-TAX, BIHAR, PATNA.
CIVIL APPEAL No. 202/195826/10/1960
5 Judges
MAHARAJADHIRAJA SIR KAMESHWAR SINGH vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA.
CIVIL APPEAL No. 357/195825/10/1960
2 Judges
PANNALAL NANDLAL BHANDARI vs THE COMMISSIONEE OF INCOME-TAX, BOMBAY CITY, BOMBAY.
CIVIL APPEAL No. 408/195718/10/1960
3 Judges
NATHMAL TOLARAM vs SUPERINTENDENT OF TAXES, DHUBRI AND ANOTHER.
CIVIL APPEAL No. 196/195818/10/1960
5 Judges
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH & BHOPAL, NAGPUR vs BHOPAL TEXTILES LTD., BHOPAL.
CIVIL APPEAL No. 755/195717/10/1960
3 Judges
L. HAZARI MAL KUTHIALA vs THE INCOME-TAX OFFICER, SPECIAL CIRCLE, AMBALA CANTT.
CIVIL APPEAL No. 135/195827/9/1960
5 Judges
BURMAH SHELL OIL STORAGE AND DISTRIBUTION CO. OF INDIA LTD., AND ANOTHER vs THE COMMERCIAL TAX OFFICER AND OTHERS (AND CONNECTED APPEAL)
CIVIL APPEAL No. 751/195727/9/1960
5 Judges