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2,935 judgments
RAJA BAHADUR VISHESHWARA SINGH AND OTHEHS. vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
CIVIL APPEAL No. 137/195815/12/1960
3 Judges
THE COMMISSIONER OF AGRICULTURAL INCOME-TAX vs THE CALVARY MOUNT ESTATES (PRIVATE)
CIVIL APPEAL No. 145/196015/12/1960
3 Judges
THE TRAVANCORE RUBBER AND TEA CO., LTD. vs THE COMMISSIONER OF AGRICULTURAL INCOME-TAX, KERALA
CIVIL APPEAL No. 290/195915/12/1960
3 Judges
R. G. S. NAIDU AND CO. vs COMMISSIONER OF INCOME-TAX AND EXCESS PROFITS TAX, MADRAS
CIVIL APPEAL No. 181/196014/12/1960
3 Judges
THE INCOME-TAX OFFICER, ALWAYE vs THE ASOK TEXTILES LTD., ALWAYE
CIVIL APPEAL No. 311/195913/12/1960
3 Judges
SETH JAMNADAS DAGA AND OTHERS vs COMMISSIONER OF TNCOME-TAX, SOUTH BOMBAY
CIVIL APPEAL No. 516/195912/12/1960
3 Judges
THE COMMISSIONER OF EXCESS PROFITS TAX, MADRAS vs N. M. RAYALOO IYER & SONS.
CIVIL APPEAL No. 494/19588/12/1960
3 Judges
PROVAT KUMAR MITTER vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 366/19598/12/1960
3 Judges
SHREE CHANGDEO SUGAR MILLS, LTD. vs THE COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 380/19577/12/1960
3 Judges
RAGHUVANSHI MILLS, LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 30/19577/12/1960
3 Judges
HOSHIARPUR ELECTRIC SUPPLY CO. vs COMMISSIONER OF INCOME TAX, SIMLA
CIVIL APPEAL No. 328/19606/12/1960
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. ABDULLABHAI ABDULKADAR
CIVIL APPEAL No. 312/19596/12/1960
3 Judges
M/S. RAMNARAIN SONS (PR.) LTD. vs COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 698/19575/12/1960
3 Judges
ESTHURI ASW ATHIAH vs THE INCOME-TAX OFFICER, MYSORE STATE
CIVIL APPEAL No. 200/19605/12/1960
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. DWARKADAS KHETAN & CO.
CIVIL APPEAL No. 328/19591/12/1960
3 Judges
M/S. S. C. CAMBATTA & CO. PRIVATE LTD., vs THE COMMISSIONER OF EXCESS PROFITS TAX, BOMBAY
CIVIL APPEAL No. 776/195730/11/1960
3 Judges
DELHI STOCK EXCHANGE ASSOCIATION LTD. vs COMMISSIONER OF INCOME TAX, DELHI
CIVIL APPEAL No. 187/196030/11/1960
3 Judges
MAHARAJA CHINTAMANI SARAN NATH SAR DEO vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
CIVIL APPEAL No. 424/195730/11/1960
3 Judges
C. A. ABRAHAM, UPPOOTTIL, KOTTAYAM vs THE INCOME-TAX OFFICER, KOTTAYAM AND ANOTHER
CIVIL APPEAL No. 517/195829/11/1960
3 Judges
THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA vs MAHARAJA PRATAPSINGH BAHADUR OF GIDHAUR
CIVIL APPEAL No. 650/195729/11/1960
3 Judges
