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2,935 judgments
THE COMMISSIONER OF INCOME-TAX NEW DELHI vs M/S. CHUNI LAL MOONGA RAM
CIVIL APPEAL No. 39/19605/5/1961
3 Judges
RANJIT SINGH vs THE COMMISSIONER OF INCOME-TAX, U. P. AND OTHERS
WRIT PETITION (CIVIL) No. 85/195914/4/1961
5 Judges
M/S. RAJPUTANA TEXTILES (AGENCIES) LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY
CIVIL APPEAL No. 282/195512/4/1961
5 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs THE SCINDIA STEAM NAVIGATION CO. LTD.
CIVIL APPEAL No. 501/19576/4/1961
5 Judges
ABDULLABHAI M. BHAGAT, ETC. vs THE INCOME-TAX OFFICER, SPECIAL CIRCLE, MADRAS
WRIT PETITION (CIVIL) No. 140/195922/3/1961
5 Judges
SENAIRAM DOONGARMALL vs COMMISSIONER OF INCOME-TAX, ASSAM
CIVIL APPEAL No. 535/195813/3/1961
3 Judges
N. T. PATEL AND COMPANY vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 424/196013/3/1961
3 Judges
THE COMMISSIONER OF EXCESS PROFITS TAX, HYDERABAD vs M/S. S. R. V. G. PRESS COMPANY, KURNOOL
CIVIL APPEAL No. 270/196010/3/1961
2 Judges
THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs SETH KHUSHAL CHAND DAGA
CIVIL APPEAL No. 148/19607/3/1961
3 Judges
THE COMMISSIONER OF INCOME-TAX, POONA vs BULDANA DISTRICT MAIN CLOTH IMPORTERS GROUP
CIVIL APPEAL No. 41/19606/3/1961
3 Judges
A. vs VENKATESWARAN, COLLECTOR OF CUSTOMS, BOMBAY versus RAMCHAND SOBHRAJ WADHWANI AND ANOTHER
CIVIL APPEAL No. 388/19564/3/1961
5 Judges
DONALD MIRANDA vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY II
CIVIL APPEAL No. 173/19601/3/1961
3 Judges
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH vs M/S. BHIKAJI DADABHAI & CO.
CIVIL APPEAL No. 434/196022/2/1961
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. FILMISTAN LTD.
CIVIL APPEAL No. 451/196021/2/1961
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs DHARAMDAS HARGOVINDAS.
CIVIL APPEAL No. 240/19553/2/1961
3 Judges
MOHAMED NOORULLAH, REPRESENTING THE ESTATE OF LATE KHAN SAHIB MOHD. OOMER SAHIB vs THE COMMISSIONER OF INCOME-TAX, MADRAS.
CIVIL APPEAL No. 303/196018/1/1961
3 Judges
NATIONAL CEMENT MINES INDUSTRIES, LTD. vs COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA
CIVIL APPEAL No. 84/195817/1/1961
3 Judges
K. A. RAMACHAR AND ANOTHER vs COMMLSSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 142/196010/1/1961
3 Judges
THE FIRST NATIONAL CITY BANK vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY.
CIVIL APPEAL No. 315/19586/1/1961
3 Judges
TULSIDAS KILACHAND vs THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I.
CIVIL APPEAL No. 134/19593/1/1961
3 Judges
