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ITAT SC Bench
2,935 judgments
THE COMMISSIONER OF INCOME TAX, DELHI AND RAJASTHAN vs M/S. NATIONAL FINANCE LTD.
CIVIL APPEAL No. 559/196029/1/1962
3 Judges
THE INCOME TAX OFFICER. MADRAS vs S. K. HABIBULLAH, MADRAS
CIVIL APPEAL No. 557/196024/1/1962
3 Judges
THE COMMISSIONER OF INCOME TAX, MADRAS AND ANOTHER vs S. V. ANGIDI CHETTIAR
CIVIL APPEAL No. 6/196118/1/1962
5 Judges
THE INCOME-TAX OFFICER CIRCLE II MADURA, AND ANOTHER vs M. R. VIDYASAGAR
CIVIL APPEAL No. 545/196017/1/1962
5 Judges
COMMISSIONER OF INCOME TAX KERALA vs HELEN RUBBER INDUSTRIES LTD .
CIVIL APPEAL No. 466/196016/1/1962
5 Judges
P. vs RAGHAVA REDDI AND ANOTHER versus COMMISSIONER OF INCOME-TAX
CIVIL APPEAL No. 325/196016/1/1962
5 Judges
GORDON WOODROFFEE LEATHER MANUFACTURING CO. vs THE COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 62/196120/12/1961
5 Judges
DHARAMVIR DHIR. vs THE COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
CIVIL APPEAL No. 448/19595/12/1961
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs K.T.M.T.M ABDUL KAYOOM
REVIEW PETITION (CIVIL) No. 16/196023/11/1961
3 Judges
THE ADDITIONAL INCOME-TAX OFFICER, SALEM vs E.ALFRED
CIVIL APPEAL No. 282/196020/10/1961
3 Judges
THE FIRST ADDITIONAL INCOME-TAX OFFICER, MYSORE vs H.N.S. IYENGAR
CIVIL APPEAL No. 60/19615/10/1961
3 Judges
KARANPURA DEVELOPMENT CO., LTD. vs THE COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 376/196031/8/1961
3 Judges
THE DOOARS TEA CO., LTD. vs COMMISSIONER OF AGRICULTURAL INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 381/196018/8/1961
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA AND COIMBATORE vs PUTHIYA PONMANICHINTAKAM WAKF MANAGER P. P. AYESHA BI BI
CIVIL APPEAL No. 397/196014/8/1961
3 Judges
CHANDRAKANT KRISHNARAO PRADHAN AND ANOTHER vs THE COLLECTOR OF CUSTOMS, BOMBAY AND OTHERS
CIVIL APPEAL No. 80/196011/8/1961
5 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs S. A. S. MARIMUTHU NADAR
CIVIL APPEAL No. 427/196010/8/1961
3 Judges
BALAJI vs INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE
WRIT PETITION (CIVIL) No. 240/19604/8/1961
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY II vs SHAKUNTALA AND TWO OTHERS ETC.
CIVIL APPEAL No. 125/196018/7/1961
3 Judges
RAJAH S. vs JAGANNATH RAO versus COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 1661/195917/7/1961
3 Judges
SHRI KANHAIYALAL LOHIA vs THE COMMISSIONER OF INCOME-TAX, WEST BENGAL
CIVIL APPEAL No. 347/196017/7/1961
3 Judges
