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2,935 judgments
COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY vs AFCO (P) LTD., BOMBAY
CIVIL APPEAL No. 21/196225/10/1962
3 Judges
THE COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY vs AMARCHAND N. SHROFF, BY HIS HEIRS AND LEGAL REPRESENTATIVES
CIVIL APPEAL No. 15/196223/10/1962
3 Judges
THE GURU ESTATE THROUGH DWARKADAS GURU AND OTHERS vs THE COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA
CIVIL APPEAL No. 248/196219/10/1962
3 Judges
THE COMMISSJONER OF INCOME-TAX, BOMBAY CITY II, BOMBAY vs M/S. JADAVJI NARSIDAS & CO.
CIVIL APPEAL No. 545/196112/10/1962
3 Judges
M. CHOCKALINGAM & ANOTHER vs COMMISSIONER OF INCOME-TAX, MADRAS & ANOTHER
CIVIL APPEAL No. 37/196212/10/1962
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs JUBILEE MILLS LTD., BOMBAY
CIVIL APPEAL No. 599/196117/9/1962
3 Judges
GURSAHAI SAIGAL vs COMMISSIONER OF INCOME-TAX, PUNJAB
CIVIL APPEAL No. 10/196231/8/1962
3 Judges
KHANDIGE SHAM BHAT AND OTHERS vs THE AGRICULTURAL INCOME TAX OFFICER
WRIT PETITION (CIVIL) No. 103/196129/8/1962
5 Judges
THE NATIONAL STEEL WORKS LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 544/19613/5/1962
5 Judges
THE COMMISSIONER OF INCOME-TAX vs THE MYSORE SUGAR CO., LTD.
CIVIL APPEAL No. 435/19613/5/1962
4 Judges
COLLECTOR OF CUSTOMS, CALCUTTA vs EAST INDIA COMMERCIAL CO. LTD.
CIVIL APPEAL No. 383/196130/4/1962
5 Judges
KISHINCHAND CHELLARAM vs COMMISSIONER OF INCOME-TAX CENTRAL BOMBAY
CIVIL APPEAL No. 462/196019/4/1962
3 Judges
K. M. S. REDDY, COMMISSIONER OF INCOME. TAX, KERALA (COIMBATORE), ERNAKULAM vs THE WEST COAST CHEMICALS AND INDUSTRIES LTD. (IN LIQUIDATION), ALLEPPY
CIVIL APPEAL No. 286/196120/3/1962
3 Judges
THE FAZILKA ELECTRIC SUPPLY CO. LTD . vs THE COMMISSIONER OF INCOME-TAX, DELHI
CIVIL APPEAL No. 183/19611/3/1962
2 Judges
THE INCOME TAX OFFICER vs ARVIND N. MAFATLAL
CIVIL APPEAL No. 502/196027/2/1962
5 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY I, BOMBAY vs BAI SHIRINBAI K. KOOKA
CIVIL APPEAL No. 133/195823/2/1962
7 Judges
M/S. SOORAJMULL NAGARMULL vs COMMISSIONER OF INCOME-TAX, CALCUTTA (AND CONNECTED APPEAL)
CIVIL APPEAL No. 238/196119/2/1962
3 Judges
INDORE MALWA UNITED MILLS LTD vs THE COMMISSIONER OF INCOME-TAX(CENTRAL) BOMBAY
CIVIL APPEAL No. 149/196119/2/1962
3 Judges
THE COMMISSIONER OF INCOME-TAX vs SHAPOORJI PALLONJI MISTRY
CIVIL APPEAL No. 420/196114/2/1962
3 Judges
THE COMMISSIONER OF INCOME-TAX BOMBAY vs MANILAL DHANJI, BOMBAY
CIVIL APPEAL No. 323/196131/1/1962
3 Judges
