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2,935 judgments
THE NEW JAHANGIR VAKIL MILLS CO., LTD. BHAVNAGAR vs THE COMMISSIONER OF INCOME-TAX, BOMBAY NORTH, KUTCH & SAURASHTRA, AHMEDABAD
CIVIL APPEAL No. 445/196210/4/1963
3 Judges
M/S. SITALI'UR SUGAR WORKS LTD. vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
CIVIL APPEAL No. 350/196210/4/1963
3 Judges
RAJA RAMESWARA RAO vs COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 420/19624/4/1963
4 Judges
SMT. SRILEKHA BANERJEE AND OTHERS vs COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
CIVIL APPEAL No. 486/196227/3/1963
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs C. M. KOTHARI, MADRAS (DEAD), AND AFTER HIM HIS LEGAL REPRESENTATIVE
CIVIL APPEAL No. 34/196226/3/1963
3 Judges
V. D. TALWAR (DEAD) AND AFTER HIM HIS HEIRS vs THE COMMISSIONER OF INCOME- TAX, BIHAR
CIVIL APPEAL No. 673/196226/3/1963
3 Judges
PHILIP JOHN PLASKET THOMAS vs COMMISSIONER OF INCOME TAX CALCUTT A
CIVIL APPEAL No. 352/196222/3/1963
3 Judges
COMMISSIONER OF INCOME-TAX vs SARDAR LAKHMIR SINGH
CIVIL APPEAL No. 214/195812/12/1962
5 Judges
THE COMMISSIONER OF INCOME-TAX BOMBAY vs E. D. SHEPPARD
CIVIL APPEAL No. 527/196112/12/1962
4 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs JANABHA MUHAMMAD HUSSAIN NACHIAR AMMAL
CIVIL APPEAL No. 509/195812/12/1962
5 Judges
S. C. PRASHAR, INCOME-TAX OFFICER, MARKET WARD, BOMBAY AND ANOTHER vs VASANTSEN DWARKADAS AND OTHERS
CIVIL APPEAL No. 705/195712/12/1962
5 Judges
P. H. DIVECHA AND ANOTHER vs COMMISSIONER OF INCOME-TAX, BOMBAY I
CIVIL APPEAL No. 332/196111/12/1962
5 Judges
PURSHOTTAMDAS THAKURDAS vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 597/19614/12/1962
5 Judges
A. vs THOMAS & CO. LTD. versus DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX
CIVIL APPEAL No. 628/196130/11/1962
5 Judges
M/S NEW INDIA SUGAR MILLS LTD. vs COMMISSIONER OF SALES TAX, BIHAR
CIVIL APPEAL No. 237/196126/11/1962
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs ROBERT J. SAS
CIVIL APPEAL No. 136/196216/11/1962
5 Judges
INCOME-TAX OFFICER & ANOTHER, BOMBAY vs THE SIMPLEX MILLS LTD., BOMBAY
CIVIL APPEAL No. 165/196215/11/1962
5 Judges
THE AHMEDABAD MFG. & CALICO PRINTING CO. LTD. vs S. C. MEHTA, INCOME-TAX OFFICER AND ANOTHER
CIVIL APPEAL No. 139/196214/11/1962
5 Judges
THE PETLAD TURKEY RED DYE WORKS CO. LTD., PETLAD vs THE COMMISSIONER OF INCOME-TAX, BOMBAY, AHMEDABAD
CIVIL APPEAL No. 158/19622/11/1962
5 Judges
A. vs THOMAS & CO., LTD., ALLEPPEY versus THE COMMISSIONER OF INCOME-TAX, (BANGALORE) KERALA
CIVIL APPEAL No. 214/196225/10/1962
3 Judges
