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2,935 judgments

COMMISSIONER OF INCOME-TAX, PUNJAB JAMMU & KASHMIR, HIMACHAL PRADESH AND PATIALA vs PUNJAB DISTILLING INDUSTRIES LTD.

CIVIL APPEAL No. 107/196324/3/1964

3 Judges

MALAYALAM PLANTATIONS LTD. vs THE DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX

CIVIL APPEAL No. 678/196320/3/1964

5 Judges

COMMISSIONER OF SALES TAX, U.P. vs BIJLI COTTON MILLS, HATHRAS

CIVIL APPEAL No. 546/196220/3/1964

5 Judges

COMMISSIONER OF INCOME-TAX, BIHAR vs DALMIA INVESTMENT CO. LTD.

CIVIL APPEAL No. 780/196213/3/1964

3 Judges

INCOME-TAX OFFICER, KOLAR AND ANOTHER vs SEGHU BUCHIAH SETTY

CIVIL APPEAL No. 221/196311/3/1964

3 Judges

ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION vs THE INCOME-TAX OFFICER AND ANR.

CIVIL APPEAL No. 475/19635/3/1964

5 Judges

R. ABDUL QUADER AND CO. vs SALES TAX OFFICER, HYDERABAD

CIVIL APPEAL No. 760/196221/2/1964

5 Judges

K.S.RASHID & SONS AND ANOTHER vs COMMISSIONER OF INCOME-TAX, U.P. AND OTHERS

CIVIL APPEAL No. 37/196319/2/1964

5 Judges

K.C.THOMAS, FIRST INCOME-TAX OFFICER, BOMBAY vs VASANT HIRALAL SHAH & ORS.

CIVIL APPEAL No. 688/196229/1/1964

5 Judges

INCOME-TAX OFFICER, A-WARD, SITAPUR vs MURLIDHAR BHAGWANDAS, LAKHIMPUR KHERI

CIVIL APPEAL No. 130/196229/1/1964

5 Judges

SAIT NAGJEE PURUSHOTHAM AND CO. vs COMMISSIONER OF INCOME-TAX, MADRAS

CIVIL APPEAL No. 275/196320/12/1963

3 Judges

LIFE INSURANCE CORPORATION LTD. vs COMMISSIONER OF INCOME-TAX, DELHI & RAJASTHAN

CIVIL APPEAL No. 678/19629/12/1963

3 Judges

SULTAN BROTHERS (P) LTD. vs COMMISSIONER OF INCOME-TAX

CIVIL APPEAL No. 63/19616/12/1963

5 Judges

COMMISSIONER OF INCOME-TAX, BOMBAY vs JAMES ANDERSON

CIVIL APPEAL No. 128/19632/12/1963

3 Judges

N.A. MALBARI AND BROS. vs COMMISSIONER OF INCOME-TAX, BOMBAY

CIVIL APPEAL No. 878/196225/11/1963

3 Judges

COMMISSIONER OF INCOME-TAX, HYDERABAD vs SRI RAJAREDDY MALLARAM

CIVIL APPEAL No. 290/196320/11/1963

3 Judges

COMMISSIONER OF INCOME-TAX, PUNJAB vs INDIAN WOOLLEN TEXTILE MILLS

CIVIL APPEAL No. 96/196318/11/1963

3 Judges

THE MAHALAXMI MILLS LTD. vs THE COMMISSIONER OF INCOME-TAX, BOMBAY

CIVIL APPEAL No. 599/196223/10/1963

3 Judges

GHANSHYAM DAS vs REGIONAL ASSISTANT COMMISSIONER OF SALES TAX, NAGPUR

CIVIL APPEAL No. 101/196116/8/1963

5 Judges

IN RE. THE BILL TO AMEND S. 20 OF THB SEA CUSTOMS ACT, 1878, AND S. 3 OF THE CENTRAL EXCISES AND SALT ACT, 1944

SPECIAL REFERENCE CASE No. 1/196210/5/1963

9 Judges