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2,935 judgments

COMMISSIONER OF INCOME-TAX, MADRAS vs KUMBAKONAM MUTUAL BENEFIT FUND LTD.

CIVIL APPEAL No. 637/19637/5/1964

3 Judges

COMMISSIONER OF INCOME-TAX, MADRAS vs EXPRESS NEWSPAPERS LTD., MADRAS

CIVIL APPEAL No. 596/19637/5/1964

3 Judges

KETTLEWELL BULLEN AND CO. vs COMMISSIONER OF INCOME-TAX, CALCUTTA

CIVIL APPEAL No. 226/19631/5/1964

3 Judges

GILLANDERS ARBUTHNOT AND CO., LTD. vs THE COMMISSIONER OF INCOME-TAX, CALCUTTA

CIVIL APPEAL No. 825/19631/5/1964

3 Judges

OMMISSIONER OF INCOME-TAX, U.P., LUCKNOW vs KANPUR COAL SYNDICATE

CIVIL APPEAL No. 673/196330/4/1964

3 Judges

COMMISSIONER OF INCOME-TAX, MADRAS vs SJVAKASI MATCH EXPORT COMPANY

CIVIL APPEAL No. 700/196329/4/1964

3 Judges

COMMISSIONER OF INCOME-TAX KERALA AND COIMBATORE vs KRISHNA WARRIAR

CIVIL APPEAL No. 606/196329/4/1964

3 Judges

UNION OF INDIA AND OTHERS vs GWALIOR RAYON SILK MANUFACTURING (WEAVING) CO. LTD. AND ANOTHER

CIVIL APPEAL No. 934/196328/4/1964

5 Judges

COMMISSIONER OF INCOME-TAX, PATNA vs RANI BHUWANESHWARI KUER

CIVIL APPEAL No. 620/196328/4/1964

3 Judges

COMMISSIONER OF INCOME-TAX, MADRAS vs THE AMRUTANJAN LTD., MADRAS

CIVIL APPEAL No. 521/196328/4/1964

3 Judges

COMMISSIONER OF INCOME-TAX, MADRAS vs MIR MOHD. ALI, BUS OWNER, VELLORE

CIVIL APPEAL No. 145/196324/4/1964

3 Judges

THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, NAGPUR vs SWADESHI COTTON AND FLOUR MILLS

CIVIL APPEAL No. 587/196317/4/1964

3 Judges

THE COMMISSIONER OF INCOME-TAX, MADRAS. vs A. KRISHNASWAMI MUDALIAR AND OTHERS

CIVIL APPEAL No. 250/196316/4/1964

3 Judges

THE COMMISSIONER OF INCOME TAX, MADRAS vs A. GAJAPATHY NAIDU

CIVIL APPEAL No. 617/196316/4/1964

3 Judges

COMMISSIONER OF INCOME-TAX, KERALA vs MALAYALAM PLANTATION LTD.

CIVIL APPEAL No. 384/196310/4/1964

3 Judges

DR. SHAMLAL NARULA vs COMMISSIONER OF INCOME-TAX, PUNJAB

CIVIL APPEAL No. 503/19639/4/1964

3 Judges

BHARAT FIRE AND GENERAL INSURANCE CO. LTD. NEW DELHI vs THE COMMISSIONER OF INCOME TAX, NEW DELHI

CIVIL APPEAL No. 613/19632/4/1964

3 Judges

J. DALMIA vs COMMISSIONER OF INCOME-TAX, NEW DELHI

CIVIL APPEAL No. 505/19631/4/1964

3 Judges

COMMISSIONER OF INCOME-TAX, KERALA AND COIMBATORE vs L. W. RUSSEL

CIVIL APPEAL No. 220/19631/4/1964

3 Judges

BANARASI DEVI vs INCOME-TAX OFFICER, CALCUTTA

CIVIL APPEAL No. 142/196331/3/1964

2 Judges