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2,935 judgments
COMMISSIONER OF INCOME-TAX, AHMEDABAD vs A. ABDUL RAHIM & CO., BARODA
CIVIL APPEAL No. 982/19634/11/1964
3 Judges
COMMISSIONER OF INCOME-TAX, NEW DELHI vs RAO THAKUR NARAYAN SINGH
CIVIL APPEAL No. 954/196330/10/1964
3 Judges
NAVNITLAL C. JAVERI vs K. K. SEN, APPELLATE ASSISTANT COMMISSIONER OF INCOME-TAX, D RANGE, BOMBAY
CIVIL APPEAL No. 45/196428/10/1964
5 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs S. RAMAN CHETTIAR
CIVIL APPEAL No. 1096/196327/10/1964
3 Judges
PR. AL. M. M. ANNAMALAI CHETTIAR vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 131/196326/10/1964
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs V. MR. P. FIRM, MUAR
CIVIL APPEAL No. 55/196226/10/1964
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs INDIAN BANK LTD.
CIVIL APPEAL No. 1095/196326/10/1964
3 Judges
ASSOCIATED BANKING CORPORATION OF INDIA LTD vs COMMISSIONER OF INCOME-TAX, BOMBAY-1
CIVIL APPEAL No. 956/196322/10/1964
3 Judges
BOMBAY STEAM NAVIGATION CO. (1953) PRIVATE LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 1023/196321/10/1964
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs ASHOKBHAI CHIMANBHAI
CIVIL APPEAL No. 817/196320/10/1964
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs AJAX PRODUCTS LTD. THROUGH ITS LIQUIDATOR
CIVIL APPEAL No. 1098/19638/10/1964
3 Judges
ADMINISTRATOR-GENERAL OF WEST BENGAL vs COMMISSIONER OF INCOME-TAX, CALCUITA
CIVIL APPEAL No. 168/19646/10/1964
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB vs R. D. AGGARWAL & COMPANY
CIVIL APPEAL No. 808/19636/10/1964
3 Judges
M/S. MODI SPINNING & WEAVING MILLS CO., LTD. vs COMMISSIONER OF INCOME-TAX, PUNJAB & ANR.
CIVIL APPEAL No. 534/19645/10/1964
5 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs ANDHRA CHAMBER OF COMMERCE
CIVIL APPEAL No. 941/19631/10/1964
3 Judges
PANDHYAN INSURANCE CO. LTD. vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 816/196329/9/1964
3 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs NAINITAL BANK LTD.
CIVIL APPEAL No. 938/196325/9/1964
3 Judges
PADMAVATI R. SARAIYA AND OTHERS vs COMMISSIONER OF INCOME-TAX BOMBAY CITY-1
CIVIL APPEAL No. 704/196322/9/1964
3 Judges
COMMISSIONER OF INCOME-TAX BOMBAY vs CHUGANDAS AND CO., BOMBAY
CIVIL APPEAL No. 685/196329/7/1964
3 Judges
COMMISSIONER OF INCOME-TAX, NEW DELHI vs ANANT RAO B. KAMAT
CIVIL APPEAL No. 687/19638/5/1964
3 Judges
