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2,935 judgments
KALOORAM GOVINDRAM vs COMMISSIONER OF INCOMETAX, MADHYA PRADESH, NAGPUR
CIVIL APPEAL No. 41/19645/4/1965
3 Judges
COMMISSIONER OF INCOMETAX, ANDHRA PRADESH vs THE COCANADA BANK LTD. KAKINADA
CIVIL APPEAL No. 155/19642/4/1965
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL, CALCUTTA vs CALCUTTA HOSPITAL AND NURSING HOME BENEFITS ASSOCIATION
CIVIL APPEAL No. 206/19642/4/1965
3 Judges
COMMISSIONER OF INCOME TAX vs MUGNEERAM BANGUR & CO.
CIVIL APPEAL No. 310/196431/3/1965
3 Judges
JANKI RAM BAHADUR RAM vs COMMISSIONER OF INCOME TAX, CALCUTTA
CIVIL APPEAL No. 308/196431/3/1965
3 Judges
ALAPATI VENKATARAMIAU vs COMMISSIONER OF INCOME TAX HYDERABAD
CIVIL APPEAL No. 5/196429/3/1965
3 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, A NAGPUR vs SETH GOVINDRAM SUGAR MILLS LTD.
CIVIL APPEAL No. 38/196426/3/1965
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL CALCUTTA vs GUNGADHAR BANERJEE AND CO. (P) LTD
CIVIL APPEAL No. 807/196322/3/1965
3 Judges
PUNJAB DISTILLING INDUSTRIES LID. vs COMMISSIONER OF INCOME-TAX, PUNJAB
CIVIL APPEAL No. 414/19659/2/1965
5 Judges
THE KESHAV MILLS CO. LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY NORTH
CIVIL APPEAL No. 1017/19638/2/1965
7 Judges
HINDUSTAN CONSTRUCTION CO. LTD. vs INCOME TAX OFFICER (COMPANIES CIRCLE) BOMBAY & ANR.
CIVIL APPEAL No. 136/196410/12/1964
5 Judges
SETH BANARSI DAS ETC. vs WEALTH TAX OFFICER, SPECIAL CIRCLE MEERUT, ETC.
CIVIL APPEAL No. 124/19648/12/1964
5 Judges
KYLASA SARABHIAH, BOMBAY CLOTH SHOP, SECUNDERABAD vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH
CIVIL APPEAL No. 83/19641/12/1964
5 Judges
BUILDERS SUPPLY CORPORATION vs THE UNION OF INDIA REPRESENTED BY THE COMMISSIONER OF INCOME-TAX, WEST BENGAL AND OTHERS
CIVIL APPEAL No. 824/196330/11/1964
5 Judges
K. L. JOHAR AND COMPANY vs DEPUTY COMMERCIAL TAX OFFICER
CIVIL APPEAL No. 245/196310/11/1964
5 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs KESHAVLAL LALLUBHAI PATEL
CIVIL APPEAL No. 1022/19639/11/1964
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs K. H. CHAMBERS, MADRAS
CIVIL APPEAL No. 1106/19639/11/1964
3 Judges
ADDITIONAL INCOME-TAX OFFICER, CUDDAPAH vs A. THIMMAYYA AND OTHERS
CIVIL APPEAL No. 1019/19639/11/1964
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs M. K. STREMANN, MADRAS
CIVIL APPEAL No. 1105/19639/11/1964
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs BAGYALAKSHMI & CO., UDAMALPET
CIVIL APPEAL No. 1099/19634/11/1964
3 Judges
