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2,935 judgments
COMMISSIONER OF INCOME-TAX, UTTAR PRADESH vs MANMOHAN DAS
CIVIL APPEAL No. 512/19645/11/1965
3 Judges
BENGAL & ASSAM INVESTORS LTD vs COMMISSIONER OF INCOME TAX, WEST BENGAL
CIVIL APPEAL No. 508/19642/11/1965
3 Judges
COMMISSIONER OF INCOME TAX, MADRAS vs MESSRS. BEST & CO.
CIVIL APPEAL No. 682/19642/11/1965
3 Judges
COMMISSIONER OF INCOME TAX, CALCUTTA vs JAIPURIA CHINA CLAY MINES (P) LTD.
CIVIL APPEAL No. 307/19641/11/1965
3 Judges
SHRI CHATRASINGHJI KESARI SINGHJI THAKORE vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 148/196428/10/1965
3 Judges
THE COMMISSIONER OF INCOME TAX (CENTRAL) CALCUTTA vs STANDARD VACUUM OIL COMPANY
CIVIL APPEAL No. 268/196426/10/1965
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTFA vs M/S. MOON MILLS LTD.
CIVIL APPEAL No. 839/196426/10/1965
3 Judges
H.E.H. NIZAM'S RELIGIOUS ENDOWMENT TRUST, HYDERABAD vs COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD
CIVIL APPEAL No. 491/196426/10/1965
3 Judges
COMMISSIONER OF WEALTH TAX (CENTRAL), CALCUTTA vs M/S. STANDARD VACUUM OIL CO. LTD.
CIVIL APPEAL No. 627/196425/10/1965
3 Judges
COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH vs H. E. H. MIR OSMAN ALI KHAN
CIVIL APPEAL No. 46/196425/10/1965
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY & ANOTHER vs ISHWARLAL BHAGWANDAS AND OTHERS
CIVIL APPEAL No. 1003/19637/5/1965
5 Judges
PARIMISETTI SEETHARAMAMMA vs COMMISSIONER OF INCOME-TAX, HYDERABAD
CIVIL APPEAL No. 201/196421/4/1965
3 Judges
POONA ELECTRIC SUPPLY CO. LTD. vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 633/196419/4/1965
3 Judges
COMMISSIONER OF INCOME-TAX, ASSAM ETC. vs THE PANBARI TEA CO. LTD.
CIVIL APPEAL No. 150/196419/4/1965
3 Judges
COMMISSIONER OF INCOME-TAX U.P. LUCKNOW vs THE MAHESHWARI DEVI JUTE MILLS LTD. KANPUR
CIVIL APPEAL No. 66/196415/4/1965
3 Judges
COMMISSIONER OF INCOME-TAX, BANGALORE vs SHAH MOHANDAS SADHURAM
CIVIL APPEAL No. 144/196415/4/1965
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB, .JAMMU & KASHMIR, HIMACHAL PRADESH, PATIALA vs RAGHBIR SINGH
CIVIL APPEAL No. 96/19649/4/1965
3 Judges
COMMISSIONER INCOME-TAX, U. P. vs KUNWAR TRIVIKRAM NARAIN SINGH
CIVIL APPEAL No. 68/19649/4/1965
3 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs CHARI AND CHARI LTD.
CIVIL APPEAL No. 215/19649/4/1965
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs MANAGING TRUSTEES, NAGORE DURGHA, NAGORE
CIVIL APPEAL No. 213/19648/4/1965
3 Judges
