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2,935 judgments
COMMISSIONER OF INCOME-TAX, PUNJAB vs M/S. CHANDER BHAN HARBHAJAN LAL
CIVIL APPEAL No. 605/19634/1/1966
3 Judges
COMMISSIONER OF INCOME-TAX, DELHI AND RAJASTHAN vs M/S. BHARAT CARBON AND RIBBON MANUFACTURING CO.
CIVIL APPEAL No. 106/196517/12/1965
3 Judges
FIRST INCOME-TAX OFFICER, SALEM vs M/S. SHORT BROTHERS (P) LTD.
CIVIL APPEAL No. 97/196515/12/1965
3 Judges
INCOME-TAX OFFICER, A-WARD, LUCKNOW vs BACHULAL KAPOOR
CIVIL APPEAL No. 638/196114/12/1965
3 Judges
COMMISSIONER OF INCOME-TAX, DELHI AND RAJASTHAN vs THE MEWAR TEXTILE MILLS LTD.
CIVIL APPEAL No. 969/196410/12/1965
3 Judges
INDIA CEMENTS LTD., MADRAS vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1106/19648/12/1965
3 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH vs M/S. NANDLAL BHANDARI MILLS LTD.
CIVIL APPEAL No. 629/19647/12/1965
3 Judges
COMMISSIONER OF INCOME-TAX, MADHYA PRADESH ETC. . vs M/S. STRAW PRODUCTS LTD., BHOPAL
CIVIL APPEAL No. 893/19643/12/1965
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs DHARAMPUR LEATHER CLOTH CO. LTD., BOMBAY
CIVIL APPEAL No. 956/19643/12/1965
3 Judges
M.CT.M. CHIDAMBARAM CHETTIAR vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 477/196429/11/1965
3 Judges
T. S. SRINIVASAN vs COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 853/196429/11/1965
3 Judges
THE COMMISSIONER OF INCOME TAX, PUNJAB vs THE LAHORE ELECTRIC SUPPLY CO.
CIVIL APPEAL No. 813/196325/11/1965
3 Judges
HARI PRASAD JAYANTILAL & CO. LTD. vs INCOME-TAX OFFICER, SPECIAL INVESTIGATION CIRCLE-B
CIVIL APPEAL No. 871/196425/11/1965
3 Judges
KESORAM INDUSTRIES & COTTON MILLS LTD. vs COMMISSIONER OF WEALTH TAX, (CENTRAL) CALCUTTA
CIVIL APPEAL No. 539/196424/11/1965
3 Judges
COMMISSIONER OF INCOME-TAX, KERALA vs SOUTH INDIAN BANK LTD. TRICHUR
CIVIL APPEAL No. 842/196423/11/1965
3 Judges
INDORE MALWA UNITED MILLS vs COMMISSIONER OF INCOME-TAX, (CENTRAL) BOMBAY
CIVIL APPEAL No. 1006/196319/11/1965
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB, PATIALA vs R. B. JODHA MAL KUTHIALA
CIVIL APPEAL No. 95/196419/11/1965
3 Judges
COMMISSIONER OF INCOME-TAX, ASSAM vs NANDLAL AGGARWAL & ANR.
CIVIL APPEAL No. 820/196417/11/1965
3 Judges
M/S. GOTAN LIME SYNDICATE vs COMMISSIONER OF INCOME-TAX, DELHI AND RAJASTHAN.
CIVIL APPEAL No. 692/196415/11/1965
3 Judges
RUSSA H. MEHTA TRUST, BOMBAY vs COMMISSIONER OF INCOME-TAX, BOMBAY CITY I
CIVIL APPEAL No. 589/196412/11/1965
3 Judges
