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2,935 judgments
COMMISSIONER OF INCOME-TAX, CALCUTTA vs BIDHU BHUSHAN SARKAR (DEAD) THROUGH HIS LEGAL REPRESENTATIVE MIHIR KUMAR SARKAR
CIVIL APPEAL No. 401/19653/10/1966
3 Judges
S. NARAYANAPPA & ORS. vs COMMISSIONER OF INCOME-TAX, BANGALORE
CIVIL APPEAL No. 562/196527/9/1966
3 Judges
MESSRS. ASSOCIATED CLOTHIERS LTD. vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 969/196523/9/1966
3 Judges
HUKUMCHAND MILLS LTD. vs COMMISSIONER OF INCOME-TAX, CENTRAL BOMBAY & ORS.
CIVIL APPEAL No. 411/196522/9/1966
3 Judges
JUGAL KISHORE BALDEO SAHAI vs COMMISSIONER OF INCOME-TAX, U.P., LUCKNOW
CIVIL APPEAL No. 594/196520/9/1966
2 Judges
TRAVANCORE SUGARS AND CHEMICALS LTD. vs COMMISSIONER OF INCOME-TAX, KERALA
CIVIL APPEAL No. 324/196520/9/1966
3 Judges
SHREE MEENAKSHI MILLS LTD., MADURAI vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 557/196519/9/1966
2 Judges
COMMISSIONER OF INCOME-TAX, U.P. vs NAINITAL BANK LTD.
CIVIL APPEAL No. 601/196515/9/1966
3 Judges
FATEHCHAND MURLIDHAR AND ANR vs COMMISSIONER OF INCOME-TAX, CALCUTTA
CIVIL APPEAL No. 1108/196419/7/1966
2 Judges
H. H. YESHWANT RAO GHORPADE vs THE COMMISSIONER OF WEALTH TAX, BANGALORE
CIVIL APPEAL No. 1133/19656/5/1966
3 Judges
NALNIKANT AMBALAL MODY vs COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 731/19644/5/1966
3 Judges
COMMISSIONER OF WEALTH TAX WEST BENGAL vs IMPERIAL TOBACCO CO. OF INDIA LID.
CIVIL APPEAL No. 1062/196615/4/1966
3 Judges
KISHANCHAND LUNIDASINGH BAJAJ vs COMMISSIONER OF INCOME-TAX, MYSORE
CIVIL APPEAL No. 234/196510/2/1966
5 Judges
COMMISSIONER OF INCOME-TAX, PATIALA & ORS. vs M/S. SHAHZADA NAND & SONS & ORS.
CIVIL APPEAL No. 494/196419/1/1966
3 Judges
ESTHURI ASWATHIAH vs COMMISSIONER OF INCOME-TAX, MYSORE
CIVIL APPEAL No. 402/196618/1/1966
3 Judges
TRAVANCORE TITANIUM PRODUCTS LTD. vs COMMISSIONER OF INCOME-TAX, KERALA
CIVIL APPEAL No. 235/196317/1/1966
3 Judges
COMMISSIONER OF LNCOME-TAX, BOMBAY CITY vs TATA LOCOMOTIVE & ENGINEERING CO., LTD.
CIVIL APPEAL No. 236/196513/1/1966
3 Judges
GOWLI BUDDANNA vs COMMISSIONER OF INCOME-TAX, MYSORE, BANGALORE
CIVIL APPEAL No. 328/196510/1/1966
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY, SOUTH POONA vs MURLIDHAR JHAWAR & PURNA GINNING AND PRESSING FACTORY, DHARMABAD
CIVIL APPEAL No. 327/19657/1/1966
3 Judges
SIR HUKUMCHAND & MANNALAL CO. vs COMMISSIONER OF INCOME-TAX, MADHYA PRADESH
CIVIL APPEAL No. 223/19654/1/1966
3 Judges
