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ITAT SC Bench
2,935 judgments
THE COMMISSIONER OF INCOME-TAX, BOMBAY vs SMT. KASTURBAI WALCHAND TRUST, BOMBAY
CIVIL APPEAL No. 180/196631/10/1966
3 Judges
MISS DHUN DADABHOY KAPADIA vs COMMISSIONER OF INCOME-TAX, BOMBAY
CIVIL APPEAL No. 757/196531/10/1966
3 Judges
PAREKH WADILAL JIVANBHAI vs COMMISSIONER OF INCOME TAX, M. P. NAGPUR AND BHANDARA, NAGPUR
CIVIL APPEAL No. 1058/196528/10/1966
3 Judges
RM. AR. AR. RM. AR. RAMANATHAN CHETIIAR vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 728/196527/10/1966
3 Judges
KANTAMANI VENKATA NARAYANA & SONS vs FIRST ADDITIONAL INCOME-TAX OFFICER, RAJAHMUNDRY
CIVIL APPEAL No. 154/196627/10/1966
3 Judges
RAM KUMAR AGARWALLA AND BROTHERS vs COMMISSIONER OF INCOME-TAX, CENTRAL, CALCUTTA
CIVIL APPEAL No. 176/196626/10/1966
3 Judges
COMMISSIONER OF INCOME-TAX, MADRAS vs PRITHVI INSURANCE CO. LTD.
CIVIL APPEAL No. 729/196526/10/1966
2 Judges
THE COMMISSIONER OF INCOME-TAX, MADRAS vs SRI MEENAKSHI MILLS LTD. & ORS.
CIVIL APPEAL No. 1084/196525/10/1966
3 Judges
CHANDULAL HARJIVANDAS, JAMNAGAR vs COMMISSIONER OF INCOME-TAX, GUJARAT.
CIVIL APPEAL No. 684/196514/10/1966
2 Judges
O. RM. M. SP. SV. FIRM vs THE COMMISSIONER OF INCOME-TAX-MADRAS
CIVIL APPEAL No. 751/196514/10/1966
3 Judges
JOINT FAMILY OF UDAYAN CHINUBHAI ETC. vs COMMISSIONER OF INCOME-TAX, GUJARAT
CIVIL APPEAL No. 946/196514/10/1966
3 Judges
COMMISSIONER OF INCOME-TAX, MYSORE vs THE CANARA BANK LTD.
CIVIL APPEAL No. 675/196513/10/1966
3 Judges
COMMISSIONER OF LNCOME-TAX, GUJARAT vs KANTILAL NATHUCHAND SAMI
CIVIL APPEAL No. 676/196511/10/1966
3 Judges
COMMISSIONER OF INCOME-TAX, WEST BENGAL vs EAST COAST COMMERCIAL CO. LTD.
CIVIL APPEAL No. 672/196511/10/1966
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY CITY-1 vs GODAVARI SUGAR MILLS LTD.
CIVIL APPEAL No. 28/196610/10/1966
3 Judges
COMMISSIONER OF INCOME-TAX, GUJARAT vs GIRDHARDAS & COMPANY PRIVATE LTD.
CIVIL APPEAL No. 690/19657/10/1966
3 Judges
COMMISSIONER 01'' INCOME-TAX, WEST BENGAL, CALCUITA vs JUGGILAL KAMALAPAT
CIVIL APPEAL No. 127/19667/10/1966
3 Judges
STANDARD MILLS CO. LTD. vs COMMISSIONER OF WEALTH-TAX, BOMBAY CITY
CIVIL APPEAL No. 1129/19656/10/1966
3 Judges
COMMISSIONER OF WEALTH TAX, MADRAS vs RAMARAJU SURGICAL COTTON MILLS, LTD.
CIVIL APPEAL No. 674/19655/10/1966
3 Judges
S. SRINIVASAN vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 556/19654/10/1966
3 Judges
