← All Benches
ITAT SC Bench
2,935 judgments
COMMISSIONER OF INCOME-TAX, KERALA vs GEMINI CASHEW SALES CORPORATION, QUILON
CIVIL APPEAL No. 702/196620/4/1967
3 Judges
ESTHURI ASWANTHIAH vs COMMISSIONER OF INCOME-TAX, MYSORE
CIVIL APPEAL No. 631/196618/4/1967
3 Judges
DEPUTY COMMERCIAL TAX OFFICER & ANR. vs SHA SUKHRAJ PEERAJEE
CIVIL APPEAL No. 696/196617/4/1967
3 Judges
T. N. K. GOVINDARAJULU CHETTY vs COMMISSIONER OF INCOME-TAX, MADRAS
CIVIL APPEAL No. 1425/196617/4/1967
3 Judges
COMMISSIONER OF INCOME-TAX, CALCUTTA vs RAI BAHADUR HARDUTROY MOTILAL CHAMARIA
CIVIL APPEAL No. 535/19667/4/1967
3 Judges
RAJA MOHAN RAJA BAHADUR vs THE COMMISSIONER OF INCOME-TAX, U.P.
CIVIL APPEAL No. 1395/19666/4/1967
3 Judges
TRAVANCORE-COCHIN CHEMICALS (P.) LTD. vs COMMISSIONER OF WEALTH-TAX, KERALA
CIVIL APPEAL No. 405/19666/4/1967
3 Judges
INCOME-TAX OFFICER, MADRAS vs BUDHA PICTURES, MADRAS
CIVIL APPEAL No. 401/19665/4/1967
3 Judges
THE EAST INDIA INDUSTRIES (MADRAS) PRIVATE LTD., MADRAS & ANR. vs THE COMMISSIONER OF INCOME TAX, MADRAS
CIVIL APPEAL No. 1399/19663/4/1967
3 Judges
COMMISSIONER OF INCOME-TAX, MYSORE, BANGALORE vs THE BANGALORE TRANSPORT COMPANY LTD., BANGALORE
CIVIL APPEAL No. 435/19663/4/1967
3 Judges
THE COMMISSIONER OF INCOME-TAX, ANDHRA PRADESH, HYDERABAD vs K. ADINARAYANA MURTY
CIVIL APPEAL No. 632/19663/4/1967
3 Judges
COMMISSIONER OF INCOME TAX, WEST BENGAL, CALCUTTA & ANR. vs ANIL KUMAR ROY CHOWDHURY & ANR.
CIVIL APPEAL No. 205/196630/3/1967
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB vs DAULAT RAM KHANNA
CIVIL APPEAL No. 580/196629/3/1967
3 Judges
UNION CO-OPERATIVE INSURANCE SOCIETY LTD., BOMBAY vs COMMISSIONER OF INCOME TAX, BOMBAY
CIVIL APPEAL No. 1052/196623/3/1967
3 Judges
COMMISSIONER OF INCOME-TAX CENTRAL, CALCUTTA & ANR. vs AMALGAMATED DEVELOPMENT, LTD.
CIVIL APPEAL No. 169/196623/3/1967
3 Judges
B.D.BHARUCHA,BOMBAY vs COMMISSIONER OF INCOME-TAX, CENTRAL BOMBAY
CIVIL APPEAL No. 1230/196621/3/1967
3 Judges
COMMISSIONER OF INCOME-TAX, BOMBAY vs M/S. WALCHAND & CO. (PVT.) LTD., BOMBAY
CIVIL APPEAL No. 279/196617/3/1967
3 Judges
COMMISSIONER OF INCOME-TAX, PUNJAB JAMMU & KASHMIR & HIMACHAL PRADESH, PATIALA vs M/S. ALPS THEATRE, PATIALA
CIVIL APPEAL No. 26/196615/3/1967
3 Judges
COMMISSIONER OF INCOME-TAX BIHAR AND ORISSA vs MANAGER, COURT OF WARDS ESTATE, BETTIAH
CIVIL APPEAL No. 1172/196524/2/1967
3 Judges
M.M.PARIKH INCOME TAX OFFICER, SPECIAL INVESTIGATION CIRCLE-B, AHMEDABAD vs NAVANAGAR TRANSPORT & INDUSTRIES LTD. & ANR
CIVIL APPEAL No. 1082/19651/11/1966
3 Judges
